High Courts01 Jun 1988
Gordhanbhai Kanjibhai Vs Upleta Municipality and Another
Gujarat High Court · AIR 1989 Guj 205 : (1988) 2 GLR 1234
Gujarat Municipalities Act, 1963 — Section 36(1), 51(1), 51(11), 51(2)
COURT ARCHIVE
Gujarat High Court judgments, 1988
205 judgments · page 7 of 11
High Courts20 May 1988
Kanayalal Vs State of Gujarat and Others
Gujarat High Court · (1989) CriLJ 492
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 302, 303, 304, 304A, 307
High Courts30 Apr 1988
Commissioner of Income Tax Vs Rajesh Textile Mills Ltd.
Gujarat High Court · (1988) 71 CTR 65 : (1988) 173 ITR 179
Income Tax Act, 1961 — Section 14, 15, 16, 17, 17(2)Income Tax Rules, 1962 — Rule 3
High Courts29 Apr 1988
Gujarat Water Supply and Sewerage Board, Gandhinagar Vs Unique Erectors (Guj) Pvt. Ltd. and Another
Gujarat High Court · AIR 1988 Guj 233 : (1988) 2 GLR 1192
Arbitration Act, 1940 — Section 13, 28(2), 30Civil Procedure Code, 1908 (CPC) — Section 34
High Courts29 Apr 1988
Sunil Fulchand Shah Vs Union of India (UOI) and Others
Gujarat High Court · (1989) CriLJ 1644 : (1988) 2 GLR 1312
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 14, 3, 9Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3
High Courts28 Apr 1988
Govindlal Damodarbhai Thakkar Vs Sales Tax Officer
Gujarat High Court · (1988) 2 GLR 1115
Gujarat Sales Tax Act, 1969 — Section 30B, 30B(2), 30B(2), 30B(3)
High Courts28 Apr 1988
Ghelabhai Popatbhai Tarpara and Others Vs Agricultural Produce Market Committee, Kalavad and Another
Gujarat High Court · (1988) 2 GLR 1425 : (1989) 1 LLJ 396
Constitution of India, 1950 — Article 226
High Courts26 Apr 1988
Shardaben Kantilal Panchal Vs Lief Insurance Corporation of India
Gujarat High Court · (1989) ACJ 456 : (1989) 66 CompCas 550 : (1989) 1 GLR 15
Constitution of India, 1950 — Article 226Insurance Act, 1938 — Section 50
High Courts26 Apr 1988
Commissioner of Income Tax Vs Rajesh Textile Mills Ltd.
Gujarat High Court · (1988) 39 TAXMAN 170
Companies Act, 1956 — Section 198, 309Estate Duty Act, 1953 — Section 36(1)Evidence Act, 1872 — Section 105
High Courts26 Apr 1988
Commissioner of Income Tax Vs Gautam Sarabhai Trust
Gujarat High Court · (1988) 71 CTR 132 : (1988) 173 ITR 216
Income Tax Act, 1961 — Section 2(1A), 2(42A), 2(47), 42, 45
High Courts19 Apr 1988
Rupani Spinning Mills Pvt. Ltd. Vs Union of India (UOI)
Gujarat High Court · (1992) 60 ELT 77 : (1988) 2 GLR 880
Customs Act, 1962 — Section 111, 112, 125, 24
High Courts19 Apr 1988
Commissioner of Income Tax Vs Ambalal Sarabhai Trust No. 3
Gujarat High Court · (1988) 71 CTR 30 : (1988) 173 ITR 683 : (1988) 40 TAXMAN 369
Income Tax Act, 1961 — Section 11, 11(1), 11(1A), 60, 61
High Courts18 Apr 1988
Gorumiya Noormiya Shaikh Vs Commissioner of Police and Others
Gujarat High Court · (1988) 2 GLR 1135
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2), 3(2)
High Courts18 Apr 1988
Commissioner of Income Tax Vs Insaniyat Trust (Now merged with Sarabhai Foundation)
Gujarat High Court · (1988) 71 CTR 145 : (1988) 173 ITR 248
Income Tax Act, 1961 — Section 1, 11, 11(1), 12, 13
High Courts15 Apr 1988
Testeels Ltd. Vs Radhaben Ranchhodlal Charitable Trust Arvindbhai N. Talati Vs Testeels Ltd.
Gujarat High Court · (1989) 66 CompCas 555 : (1989) 2 GLR 1158
Companies (Court) Rules, 1959 — Rule 100, 101Industries (Development and Regulation) Act, 1951 — Section 18A, 18E(1)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 16(4), 17, 17(3), 18
High Courts15 Apr 1988
Bhikhabhai Kalyanbhai Vs Pirabhai Vaghabhai
Gujarat High Court · (1988) 2 GLR 1282
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 100A, 100A, 104Letters Patent Act, 1865 — Clause 15
High Courts15 Apr 1988
Kanubhal Babubhai Patel Vs Gujarat Electricity Board and Others
Gujarat High Court · (1988) 2 GLR 976
Constitution of India, 1950 — Article 226
High Courts12 Apr 1988
Jamnadas Hiralal Mendha Vs State of Gujarat and Another
Gujarat High Court · (1988) 2 GLR 1288
Civil Procedure Code, 1908 (CPC) — Section 115, 115State Financial Corporations Act, 1951 — Section 25(1)(g)
High Courts11 Apr 1988
A.N. Trivedi and Others Vs State of Gujarat and Another
Gujarat High Court · (1988) 2 GLR 1123
Constitution of India, 1950 — Article 14, 16, 226, 226, 309
High Courts11 Apr 1988
Commissioner of Income Tax Vs Motilal C. Patel and Co.
Gujarat High Court · (1988) 40 TAXMAN 336
Income Tax Act, 1961 — Section 256(1)