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Gujarat High Court judgments, 1984

255 judgments · page 11 of 13

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High Courts14 Mar 1984

Chauhan Husainbhai Alibhai Vs State of Gujarat and Others

Gujarat High Court · (1984) 2 GLR 1515

Election Rules — Rule 7
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High Courts14 Mar 1984

Anil Vassudev Salgaocar Vs Kermeen Foods Pvt. Ltd.

Gujarat High Court · (1984) 03 GUJ CK 0001

Companies Act, 1956 — Section 433, 434(1)
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High Courts13 Mar 1984

Gopalbhai Parshot Tamdas Chauhan Vs State of Gujarat

Gujarat High Court · (1984) 2 GLR 1470

Criminal Procedure Code, 1973 (CrPC) — Section 248(2), 360, 361Motor Vehicles Act, 1988 — Section 116Penal Code, 1860 (IPC) — Section 279, 279, 304A, 304A, 337
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High Courts12 Mar 1984

Gujarat State Co-operative Marketing Federation and Another Vs R.H. Bhatt, Board of Nominees (Co-op. Societies) and Others

Gujarat High Court · (1984) 2 GLR 1203

Constitution of India, 1950 — Article 226
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High Courts12 Mar 1984

Maganlal Gangaram and Others Vs Vasantlal Kashiram Rupawala

Gujarat High Court · (1984) GLH 608 : (1984) 2 GLR 820

Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 115
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High Courts12 Mar 1984

Kores (India) Ltd., Proprietors of Amarsinhji Mills and Another Vs Wankaner Municipality and Others

Gujarat High Court · (1984) 2 GLR 1094

Constitution of India, 1950 — Article 226, 227Gujarat Municipalities Act, 1963 — Section 99, 99
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High Courts12 Mar 1984

Shankerbhai Bhailalbhai Patel Vs Baroda District Panchayat and Others

Gujarat High Court · (1984) 2 GLR 921

Gujarat Panchayats Act, 1961 — Section 23, 23, 25, 25
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High Courts12 Mar 1984

Jagatbhai Punjabhai Palkhiwala and Others Vs Vikarambhai Punjabhai Palkhiwala and Others

Gujarat High Court · AIR 1985 Guj 112 : (1984) 2 GLR 1242

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15
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High Courts12 Mar 1984

Jagatbhai Punjabhai Palkhiwala and Others Vs Vikrambhai Punjabhai Palkhiwala and Others

Gujarat High Court · AIR 1985 Guj 34 : (1984) GLH 772 : (1984) 2 GLR 482

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2), Order 26 Rule 10B, Order 26 Rule 10B(2), Order 26 Rule 19(2)
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High Courts06 Mar 1984

N.V. Ashar Vs State of Gujarat and Others

Gujarat High Court · (1984) GLH 591 : (1984) 2 GLR 1333

Civil Procedure Code, 1908 (CPC) — Section 80, 80, 80(1), 80(2)
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High Courts06 Mar 1984

Vinaykumar Tribhovandas Patel Vs Additional Development Commissioner and Others

Gujarat High Court · (1984) GLH 716 : (1984) 2 GLR 1046

Gujarat Panchayats Act, 1961 — Section 49, 49
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High Courts03 Mar 1984

Sarjubhaiya Mathurbhaiya Kahar Vs Deputy Commissioner of Police and Another

Gujarat High Court · (1984) CriLJ 1474 : (1984) GLH 198 : (1984) 1 GLR 538

Constitution of India, 1950 — Article 134, 134A, 14, 141, 161Gujarat Police Act, 1951 — Section 55, 56, 57, 59, 60Gujarat Prohibition Act, 1949 — Section 65, 68
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High Courts02 Mar 1984

Ishverbhai Bhagubhai Vs Special Secretary, Revenue Department and Another

Gujarat High Court · (1984) GLH 468 : (1984) 2 GLR 1219

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32G, 43, 43(1)Constitution of India, 1950 — Article 227
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High Courts01 Mar 1984

Natia Jiria Vs State of Gujarat and Others

Gujarat High Court · (1984) CriLJ 936 : (1984) GLH 594 : (1984) 1 GLR 464

Prisons Act, 1894 — Section 59
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High Courts01 Mar 1984

Mohamed Abdulla Vs Employees'' State Insurance Corporation, Ahmedabad

Gujarat High Court · (1984) 03 GUJ CK 0003

Employees State Insurance Act, 1948 — Section 54, 54A(2), 82, 82(2)
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High Courts27 Feb 1984

Takhubha Pratapsing Vs Mahipatsinh Bhavsinh Bhavsinh and Others

Gujarat High Court · (1984) 1 GLR 493

Criminal Procedure Code, 1973 (CrPC) — Section 97, 97
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High Courts24 Feb 1984

Gujarat State Road Transport Corporation Vs Patel Naraangbhai Ramjibhai and Others

Gujarat High Court · (1984) 1 ACC 386 : (1986) ACJ 280

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High Courts21 Feb 1984

Commissioner of Income Tax, Gujarat-I Vs Lilavati Thakorelal Patel

Gujarat High Court · (1985) 45 CTR 77 : (1985) 152 ITR 565

Income Tax Act, 1961 — Section 2(1)
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High Courts21 Feb 1984

Commissioner of Income Tax Vs Smt. Lilavati Thakorlal Patel

Gujarat High Court · (1984) 18 TAXMAN 471

Wealth Tax Act, 1957 — Section 2(e)(i)
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High Courts21 Feb 1984

Bhagubhai H. Devani Vs Porbandar

Gujarat High Court · AIR 1984 Guj 134

Constitution of India, 1950 — Article 12, 226Gujarat Municipalities Act, 1963 — Section 44, 44(1), 615, 65, 80
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