COURT ARCHIVE

Gujarat High Court judgments, 1984

255 judgments · page 10 of 13

High Courts30 Mar 1984

S.K. Patel Vs Secretary, Indian Council of Agricultural Research and Another

Gujarat High Court · (1984) GLH 922 : (1984) 2 GLR 1339

Service Rules for the combined cadre of Administrative Officers in Indian Council of Agricultural Research, 1975 — Rule 8

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High Courts30 Mar 1984

Fatehsinhrao Pratapsinhrao Gaekwad Vs Savjibhai Haribhai Patel

Gujarat High Court · (1984) GLH 883 : (1985) 1 GLR 14

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 1 Rule 10(2)Urban Land (Ceiling and Regulation) Act, 1976 — Section 21

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High Courts30 Mar 1984

Indulal G. Trivedi Vs General Manager, Western Railway and Others

Gujarat High Court · (1984) 2 GLR 1328

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High Courts27 Mar 1984

Rabari Varva Jesang Vs State of Gujarat

Gujarat High Court · (1984) GLH 1085 : (1985) 1 GLR 152

Criminal Procedure Code, 1973 (CrPC) — Section 376(b)Penal Code, 1860 (IPC) — Section 332, 333, 333

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High Courts27 Mar 1984

Commissioner of Income Tax Vs Gautam Sarabhai

Gujarat High Court · (1984) 03 GUJ CK 0026

Income Tax Act, 1961 — Section 12(2), 57, 80C

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High Courts27 Mar 1984

Commissioner of Income Tax, Gujarat, Ahmedabad Vs Karamchand Premchand Pvt. Ltd. Karamchand Premchand Pvt. Ltd. Vs Commissioner of Income Tax, Gujarat, Ahmedabad

Gujarat High Court · (1984) 03 GUJ CK 0016

Income Tax Act, 1961 — Section 40, 40A(5)

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High Courts26 Mar 1984

Gujarat State Road Transport Corporation Vs Yuvraj Shri Digvijaysinh and Others

Gujarat High Court · (1984) 1 ACC 32 : (1985) ACJ 163

Motor Vehicles Act, 1988 — Section 77, 77

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High Courts26 Mar 1984

Kothari and Associates Vs State of Gujarat and Another

Gujarat High Court · AIR 1985 Guj 42 : (1986) 1 GLR 593

Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 3, 11

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High Courts26 Mar 1984

Minish K. Sheth and Others Vs State of Gujarat and Others

Gujarat High Court · AIR 1985 Guj 56 : (1985) 1 GLR 202

Limitation Act, 1963 — Section 10, 17Urban Land (Ceiling and Regulation) Act, 1976 — Section 34, 4(5)

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High Courts22 Mar 1984

Natavarbhai S. Makwana Vs Union Bank of India and Others

Gujarat High Court · (1984) GLH 791 : (1985) 2 LLJ 296

Constitution of India, 1950 — Article 226

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High Courts22 Mar 1984Allowed

Madhukar Sadashiv Vaghe and Another Vs Ahmedabad Municipal Transport Service and Another

Gujarat High Court · (1985) ACJ 682

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High Courts21 Mar 1984

Mohanlal Premjibhai Thakkar Vs Shah Atulkumar Kantilal

Gujarat High Court · AIR 1984 Guj 152 : (1984) 2 GLR 1376

Provincial Insolvency Act, 1920 — Section 19, 75

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High Courts20 Mar 1984

President, Kankaria Apartment Co-operative Housing Society Ltd., Ahmedabad Vs The Chief Controlling Revenue Authority, Ahmedabad

Gujarat High Court · AIR 1984 Guj 118 : (1984) GLH 1148 : (1984) 2 GLR 1188

Bombay Stamp Act, 1958 — Section 32(2), 33, 68, 9Constitution of India, 1950 — Article 226

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High Courts20 Mar 1984

Gujarat State Road Transport Corporation Vs Kalubhai Jivabhai Bajaoia and Others

Gujarat High Court · (1984) 03 GUJ CK 0014

Constitution of India, 1950 — Article 227

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High Courts19 Mar 1984

Govindbhai Jivabhai Patel and Others Vs Chief Controlling Revenue Authority and Another

Gujarat High Court · (1984) 1 GLR 478

Bombay Stamp Act, 1958 — Section 2(m), 54(1), 54(1)

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High Courts19 Mar 1984

Jesangbhai Desaibhai Patel and Others Vs Chief Controlling Revenue Authority

Gujarat High Court · AIR 1984 Guj 144 : (1984) GLH 1146 : (1984) 1 GLR 485

Bombay Stamp Act, 1958 — Section 33

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High Courts19 Mar 1984

Shree Bileshwar Khand Udyog Khedut Sahkari Mandali Ltd. and Another Vs State of Gujarat and Others

Gujarat High Court · AIR 1984 Guj 202

Constitution of India, 1950 — Article 226Gujarat Co-operative Societies Act, 1961 — Section 80(2)

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High Courts16 Mar 1984

Indian Oil Corporation Ltd. Vs Capt. Jogendranath Chopra

Gujarat High Court · (1984) GLH 1088 : (1984) 2 GLR 1091

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High Courts16 Mar 1984

Laxmandas Chelaram Vs Hemdas Hauromal

Gujarat High Court · AIR 1984 Guj 154 : (1984) GLH 462

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(4)

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High Courts15 Mar 1984

Sizing Materials Chemicals and Electronic Ltd. Vs Asitkumar Rameshchandra Mehta

Gujarat High Court · AIR 1984 Guj 179

Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 21

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