High Courts22 Oct 1980
Balapur Vibhag Jungle Kamdar Mandali Ltd. Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1982) 22 CTR 214 : (1982) 135 ITR 91
Income Tax Act, 1961 — Section 145, 145(1)Wealth Tax Act, 1957 — Section 2
COURT ARCHIVE
Gujarat High Court judgments, 1980
294 judgments · page 3 of 15
High Courts22 Oct 1980
BALAPUR VIBHAG JUNGLE KAMDAR MANDALI LTD. Vs COMMISSIONER OF Income Tax, GUJARAT.
Gujarat High Court · (1982) 22 CTR 214 : (1982) 135 ITR 91
Income Tax Act, 1922 — Section 24(1)Income Tax Act, 1961 — Section 256(1), 256(1)
High Courts16 Oct 1980
Dhoraji Engg. Works Vs Regional Provident Fund Commr.
Gujarat High Court · (1980) 2 GLR 461
Employees Provident Fund and Family Pension Act, 1952 — Section 2A
High Courts15 Oct 1980
Commissioner of Income Tax, Gujarat-I Vs Chhotabhai Jethabhai Patel Tobacco Products Co. Ltd.
Gujarat High Court · (1981) 21 CTR 15 : (1981) 128 ITR 702
Income Tax Act, 1961 — Section 256(1), 28, 36(1), 37, 66(3)
High Courts15 Oct 1980
Commissioner of Income Tax Vs Chhotabhai Jethabhai Patel
Gujarat High Court · (1981) 5 TAXMAN 213
Income Tax Act, 1922 — Section 10(2)(xv)Income Tax Act, 1961 — Section 10(2)(xv), 254, 256(1), 28, 30
High Courts14 Oct 1980
Commissioner of Income Tax, Gujarat-IV Vs Karjan Co-op. Cotton Sale, Ginning and Pressing Society Ltd.
Gujarat High Court · (1981) 21 CTR 185 : (1981) 129 ITR 821
Income Tax Act, 1961 — Section 80P, 80P(2), 81
High Courts14 Oct 1980
Commissioner of Income Tax, Gujarat-II Vs Vac Met Corporation P., Ltd.
Gujarat High Court · (1981) 127 ITR 676
Income Tax Act, 1961 — Section 154
High Courts14 Oct 1980
Commissioner of Income Tax, Gujarat-V Vs Dilip Engineering Works
Gujarat High Court · (1981) 21 CTR 213 : (1981) 129 ITR 688
Income Tax Act, 1961 — Section 2(47), 31(1), 32(1A), 34, 41(2)
High Courts13 Oct 1980
Laxmichand Hirjibhai Vs Commissioner of Income Tax, Gujarat-III
Gujarat High Court · (1981) 21 CTR 181 : (1981) 128 ITR 727
Income Tax Act, 1961 — Section 119, 119(1), 155, 184, 184(7)
High Courts10 Oct 1980
Commissioner of Income Tax, Gujarat-I Vs Bharat Vijay Mills Ltd.
Gujarat High Court · (1981) 128 ITR 633
Income Tax Act, 1961 — Section 10(5), 10(6), 21C(1), 28, 29
High Courts09 Oct 1980
Voltamp Transformers P. Ltd. Vs Commissioner of Income Tax, Gujarat-I
Gujarat High Court · (1981) 23 CTR 312 : (1981) 129 ITR 102
Income Tax Act, 1961 — Section 256(2), 40A, 40A(2)
High Courts08 Oct 1980
Commissioner of Income Tax, Gujarat-II Vs Pushpavati Kantilal
Gujarat High Court · (1981) 129 ITR 582
Income Tax Act, 1961 — Section 154, 154(1), 250, 271
High Courts08 Oct 1980
Commissioner of Income Tax Vs Smt. Pushpavati Kantilal
Gujarat High Court · (1981) 6 TAXMAN 69
Constitution of India, 1950 — Article 226Hindu Succession Act, 1956 — Section 6Income Tax Act, 1922 — Section 17(1), 35
High Courts08 Oct 1980
In Re: Manekchowk and Ahmedabad Manufacturing Co. Ltd., (In Liquidation)
Gujarat High Court · (1983) 53 CompCas 515
Companies Act, 1913 — Section 171, 179Companies Act, 1956 — Section 2, 446, 446(1), 446(2), 459
High Courts07 Oct 1980
Dhari Agricultural Produce Market Committee, Dhari and Another Vs Chavda Rajaballi Valiblial and Another
Gujarat High Court · AIR 1990 Guj 149 : (1990) CriLJ 1758 : (1990) 1 GLR 529
Essential Commodities Act, 1955 — Section 3Gujarat Agricultural Produce Markets Act, 1963 — Section 2, 8Gujarat Agricultural Produce Markets Rules, 1965 — Rule 56
High Courts07 Oct 1980
Controller of Estate Duty, Gujarat Vs Babubhai T. Panchal
Gujarat High Court · (1981) 21 CTR 229 : (1982) 133 ITR 455
Estate Duty Act, 1953 — Section 2(15), 39(1)
High Courts06 Oct 1980
Motibhai D. Patel Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1981) 127 ITR 671
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63
High Courts06 Oct 1980
Dr. Motibhai D. Patel (No. 2) Vs Commissioner of Income Tax
Gujarat High Court · (1981) 5 TAXMAN 147
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63
High Courts03 Oct 1980
Ramprasad C. Dalal Vs Commissioner of Income Tax
Gujarat High Court · (1982) 136 ITR 633
Income Tax Act, 1961 — Section 2(14), 45
High Courts03 Oct 1980
Gordhanbhai Kahandas Dalwadi Vs Commissioner of Income Tax, Gujrat
Gujarat High Court · (1981) 21 CTR 177 : (1981) 127 ITR 664
Income Tax Act, 1922 — Section 2(1)