High Courts24 Feb 1972
Vadilal Somabhai and Co. and Another Vs The Municipal Corporation of the City of Ahmedabad
Gujarat High Court · AIR 1972 Guj 274
Bombay Provincial Municipal Corporations Act, 1949 — Section 127(2), 134, 458
COURT ARCHIVE
Gujarat High Court judgments, 1972
139 judgments · page 7 of 7
High Courts24 Feb 1972
Vohra Habsu Vs Shah Chhaganlal Devachand and Others
Gujarat High Court · AIR 1973 Guj 203
Transfer of Property Act, 1882 — Section 60
High Courts23 Feb 1972
Dahya Deva Vs The State of Gujarat
Gujarat High Court · (1973) 14 GLR 184
Criminal Procedure Code, 1898 (CrPC) — Section 435Railways Act, 1890 — Section 104Railways Act, 1989 — Section 104
High Courts22 Feb 1972
Mahauva Municipality, Mahuva Vs Mehta Kiritkumar Umedchand and Others
Gujarat High Court · AIR 1973 Guj 97
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)Land Acquisition Act, 1894 — Section 11, 3
High Courts22 Feb 1972
I.M. Nayak Vs Kantilal Ambalal Shah and Another
Gujarat High Court · (1972) 02 GUJ CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 342, 351(1)Prevention of Food Adulteration Act, 1954 — Section 20, 20
High Courts18 Feb 1972
Nathisand Kalyasang Vs Jasubha Dansangji
Gujarat High Court · AIR 1973 Guj 11 : (1972) GLR 996
Arbitration Act, 1940 — Section 21
High Courts18 Feb 1972
Petal Shakrabhi Armaram Vs Bai Kanku
Gujarat High Court · AIR 1973 Guj 72 : (1972) GLR 963
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11
High Courts14 Feb 1972
Kochrabhai Ishwarbhai Patel Vs Gopalbahi C. Patal
Gujarat High Court · AIR 1973 Guj 29
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(3), 115
High Courts11 Feb 1972
Barot Chhabaji Mohanji and Others Vs Patel Joitaram Umedram and Others
Gujarat High Court · AIR 1973 Guj 173 : (1973) 14 GLR 84
Bombay Agricultural Debtors Relief Act, 1947 — Section 40
High Courts11 Feb 1972
Bai Jebunnisa and Another Vs Gulamnabi Hakimbhai and Others
Gujarat High Court · AIR 1973 Guj 106 : (1972) GLR 950
High Courts11 Feb 1972
Union of India Vs Charotar Tobacco Company
Gujarat High Court · (1981) 8 ELT 426
Central Excise Rules, 1944 — Rule 171, 32(1), 40
High Courts10 Feb 1972
Shantilal Babubhai and Others Vs Bai Chhani and Others
Gujarat High Court · AIR 1973 Guj 146 : (1973) 14 GLR 45
Succession Act, 1925 — Section 74
High Courts07 Feb 1972
Bhagwandev Gopaldas Sharma Vs State of Gujarat and Others
Gujarat High Court · AIR 1974 Guj 76
Gujarat Panchayats Act, 1961 — Section 19, 24, 53(1)Gujarat Panchayats Rules, 1993 — Rule 37
High Courts31 Jan 1972
Abdul Rehman Adambhai Sheth Vs State of Gujarat and Another
Gujarat High Court · (1973) 14 GLR 66
Criminal Procedure Code, 1898 (CrPC) — Section 169, 170, 170, 173(1)(a), 516A
High Courts31 Jan 1972
Syed Abdur Rahman Vs Tripura Modern Bank Limited (In Liquidation)
Gujarat High Court · (1972) 01 GUJ CK 0001
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, 46
High Courts25 Jan 1972
Bankimchandra Shivashanker and Others Vs Vishnuprasad Meganlal Vaidya and Others
Gujarat High Court · AIR 1973 Guj 78 : (1972) GLR 905
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4, Order 34 Rule 5Succession Act, 1925 — Section 214Transfer of Property Act, 1882 — Section 67
High Courts25 Jan 1972
Ramji Virji and Others Vs Kadarbhai
Gujarat High Court · AIR 1973 Guj 110 : (1972) GLR 81
Civil Procedure Code, 1908 (CPC) — Section 100, 101Saurashtra Rent Control Act, 1951 — Section 13(1)
High Courts19 Jan 1972
Manmath Manidharprasad Vyas Vs Chunilal Maganlal Patel and Another
Gujarat High Court · (1973) CriLJ 799 : (1972) GLR 967
Criminal Procedure Code, 1898 (CrPC) — Section 202, 237, 259, 438Penal Code, 1860 (IPC) — Section 406, 420, 467, 471
High Courts10 Jan 1972
Shivprasad Umashanker Vs Municipality of Palitana
Gujarat High Court · (1997) 2 GLR 1460
Bombay District Municipal Act, 1901 — Section 46Gujarat Municipalities Act, 1963 — Section 48, 48