High Courts20 Apr 1972

Koli Dana Nathu Vs G. Ghosh

Gujarat High Court · (1973) 14 GLR 209

Bombay Police Act, 1951 — Section 57(1), 57(1)Bombay Prohibition Act, 1949 — Section 66, 67(b), 85City of Bombay Police Act, 1902 — Section 27(1)