High Courts21 Nov 1972
Chimanlal Bhogilal Shah Vs State of Gujarat
Gujarat High Court · (1973) 14 GLR 807
Criminal Procedure Code, 1898 (CrPC) — Section 207A, 207A(3)
COURT ARCHIVE
Gujarat High Court judgments, 1972
139 judgments · page 2 of 7
High Courts20 Nov 1972
Krishnamukhlal Bhagwandas Shroff Vs Sha. Bhagwan Kashidas and Others
Gujarat High Court · AIR 1974 Guj 1 : (1973) GLR 820
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 54(2)Evidence Act, 1872 — Section 114
High Courts20 Nov 1972
Karimbhai alias Abdul Karim and Others Vs Bai Mariambibi and Others
Gujarat High Court · AIR 1974 Guj 91
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4
High Courts15 Nov 1972
Motibhai Nathabhai Vs Ramchandra Martandrav Vahivatdar
Gujarat High Court · AIR 1974 Guj 95 : (1974) GLR 18
Bombay Land Revenue Code, 1879 — Section 84Bombay Tenancy and Agricultural Lands Act, 1948 — Section 3, 4A, 83B, 88E, 88HCivil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 2(12)
High Courts10 Nov 1972
Prabhulal Jeshanker Vs Jayaben Jethalal
Gujarat High Court · (1973) 14 GLR 711
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488, 68, 71
High Courts27 Oct 1972
State of Gujarat and Others Vs Thakore Hemsing Abhesing (Since decd. though his heir) and Others
Gujarat High Court · (1973) 14 GLR 945
High Courts26 Oct 1972
Shanabhai Motibhai Vs H.S. Rathod, P.S.I. Borsad and Others
Gujarat High Court · (1973) 14 GLR 74
Criminal Procedure Code, 1898 (CrPC) — Section 107, 107, 145, 145, 146
High Courts26 Oct 1972
Lambha Vividh Karyakari Seva Sahakari Mandli Ltd. and Another Vs District Registrar, Co-op. Societies (Rural) and Others
Gujarat High Court · (1973) 14 GLR 786
Election Rules — Rule 8
High Courts25 Oct 1972
Bai Dahi Vs Amulakhbhai Gambhirbhai Barot
Gujarat High Court · AIR 1974 Guj 106 : (1973) GLR 801
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28Limitation Act, 1963 — Section 29(2)Specific Relief Act, 1963 — Section 4, 6, 6(2)
High Courts24 Oct 1972
Mukta Jesing Vs Vallabhadas Kalidas and Others
Gujarat High Court · (1974) CriLJ 121 : (1973) GLR 707
Criminal Procedure Code, 1898 (CrPC) — Section 342, 417, 431Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 109, 114, 494
High Courts23 Oct 1972
Bai Kashi Vs Shah Mohanlal Somhand and Others
Gujarat High Court · AIR 1974 Guj 110 : (1973) GLR 568
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 43 Rule 1, 104, 2(2), 47
High Courts21 Oct 1972
The State of Gujarat and Another Vs Ibrahim Akabarali and Others
Gujarat High Court · AIR 1974 Guj 54 : (1973) GLR 761
Bombay Land Revenue Code, 1879 — Section 2(3), 216(2)Bombay Merged Territories and Areas (Jagirs Abolition) Act, 1953 — Section 5, 8Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, Order 41 Rule 25
High Courts21 Oct 1972
Pathan Mukhtyarkhan Ajamkhan Vs Pathan Usmankhan Rehmatkhan
Gujarat High Court · (1973) 14 GLR 607
Civil Procedure Code, 1908 (CPC) — Section 115, 115Mamlatdars Court Act, 1906 — Section 5, 5, 5(1)(a)
High Courts16 Oct 1972
Bai Moti Vela Vs Bai Ladhi Vela and Others
Gujarat High Court · AIR 1974 Guj 52
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, 115
High Courts29 Sept 1972
Shrinivas Vaman Karve and Another Vs Chandanben Jayantilal Dalal and Others
Gujarat High Court · AIR 1973 Guj 182 : (1973) 14 GLR 257
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)
High Courts28 Sept 1972
Nanikaram Gellaram Vs Drupadiben
Gujarat High Court · AIR 1974 Guj 111 : (1973) GLR 620
Hindu Marriage Act, 1955 — Section 12(2)
High Courts26 Sept 1972
Bai Kanchanguari Chhagnalal Vs Chandulal Virjibhai Tank
Gujarat High Court · AIR 1973 Guj 275 : (1973) GLR 532
Hindu Marriage Act, 1955 — Section 9
High Courts26 Sept 1972
Dave Ramshankar Jivatram Vs Bai Kailasgauri
Gujarat High Court · AIR 1974 Guj 69
Specific Relief Act, 1963 — Section 10, 14, 20(2)Transfer of Property Act, 1882 — Section 54
High Courts25 Sept 1972
Badrudd1n Mohmad Ali Vohra Vs State of Gujarat and Others
Gujarat High Court · (1973) 14 GLR 605
Criminal Procedure Code, 1898 (CrPC) — Section 200, 200, 202, 203, 203
High Courts22 Sept 1972
Vohra Bai Khatiia Isabhai and Others Vs Vohra Karimbhai Issabhai and Others
Gujarat High Court · AIR 1974 Guj 4 : (1973) GLR 679