High Courts03 Mar 1970
Parshottam Motibhai Patel and Another Vs Ishwarbhai Lallubhai
Gujarat High Court · AIR 1971 Guj 252 : (1971) 12 GLR 280
Negotiable Instruments Act, 1881 (NI) — Section 13, 4Stamp Act, 1899 — Section 2(22), 3
COURT ARCHIVE
Gujarat High Court judgments, 1970
139 judgments · page 7 of 7
High Courts03 Mar 1970
Isha Valimahmad and Another Vs Haji Gulam Mohmad Haji Dada and Another
Gujarat High Court · AIR 1971 Guj 208 : (1971) 12 GLR 201
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 51
High Courts03 Mar 1970
Gulam Husen Jivabhai Vs The State of Gujarat
Gujarat High Court · AIR 1971 Guj 259 : (1970) 11 GLR 960
Bombay Land Revenue Code, 1879 — Section 204, 211, 37, 37(2), 37(3)
High Courts01 Mar 1970
Ramjubhai Kalidas Vs I.G. Desai Income Tax Officer and Others
Gujarat High Court · (1971) 80 ITR 721
Constitution of India, 1950 — Article 14, 19(1), 19(5)Income Tax Act, 1961 — Section 132, 132(1), 132(5), 132A, 132A(1)Income Tax Rules, 1962 — Rule 112A
High Courts24 Feb 1970
Bhagwanji Bawanji Patel Vs State of Gujarat and Another
Gujarat High Court · AIR 1971 Guj 64 : (1971) 12 GLR 156
Bombay Land Revenue Code, 1879 — Section 211
High Courts24 Feb 1970
Shankarrao Ramrao Mairal and Another Vs Sumati Bhikaji Khiste
Gujarat High Court · AIR 1971 Guj 178 : (1971) 12 GLR 570
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, 100Specific Relief Act, 1877 — Section 12
High Courts20 Feb 1970
Dhirajlal Maganlal Desai Vs Kamuben and Another
Gujarat High Court · (1971) 12 GLR 193
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts20 Feb 1970
Bhimji Karsan Vs Nanduben Nagji and Another
Gujarat High Court · (1971) 12 GLR 123
Criminal Procedure Code, 1898 (CrPC) — Section 244Penal Code, 1860 (IPC) — Section 34, 34, 341, 341
High Courts19 Feb 1970
Chandrakant Ratanshi Kothari Vs Ratanshi Damji Kothari and Others
Gujarat High Court · AIR 1971 Guj 55 : (1971) 12 GLR 174
Bombay Court Fees Act, 1959 — Article 5, 5 , 6Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115Court Fees Act, 1870 — Section 7
High Courts16 Feb 1970
Isabhai Musabhai Patel and Another Vs The Ahmedabad Municipal Corporation and Others
Gujarat High Court · AIR 1971 Guj 145 : (1971) 12 GLR 338
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 9
High Courts16 Feb 1970
Vrajlal Damodar Vs State of Gujarat
Gujarat High Court · (1971) 12 GLR 68
Bombay Prohibition (Medical Examination and Blood Test) Rules, 1959 — Rule 4(1), 5Bombay Prohibition Act, 1949 — Section 66(b), 66(b)Evidence Act, 1872 — Section 114(e)
High Courts12 Feb 1970
Kansara Tribhovandas Jamnadas Vs The State of Gujarat
Gujarat High Court · (1971) CriLJ 299 : (1970) GLR 1015
Penal Code, 1860 (IPC) — Section 406
High Courts09 Feb 1970
Fulabhai Govindbhai Bhadran and Others Vs The Kaira District Tobacco Market Committee and Others
Gujarat High Court · AIR 1972 Guj 78 : (1971) GLR 71
Constitution of India, 1950 — Article 19(1), 245, 59Gujarat Agricultural Produce Markets Act, 1963 — Section 6, 60Gujarat Agricultural Produce Markets Rules, 1965 — Rule 48, 57, 58
High Courts02 Feb 1970
Saraswatiben Vs Mafatlal Gopaldas Patel
Gujarat High Court · AIR 1971 Guj 91
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 27, Order 41 Rule 28, 115 , 151Hindu Marriage Act, 1955 — Section 9
High Courts31 Jan 1970
Shah Raichand Amulakh (Dead.) by his heir Vs Union of India (UOI) and Others
Gujarat High Court · (1971) 12 GLR 93
Railways Act, 1890 — Section 77, 77, 78B, 78B
High Courts27 Jan 1970
Usman Vs N.T. Chinoy and Another
Gujarat High Court · (1971) CriLJ 1793 : (1971) GLR 210
Bombay Police Act, 1951 — Section 57, 59Bombay Prohibition Act, 1949 — Section 85, 93
High Courts23 Jan 1970
Shardaben Vs M.I. Pandya and Another
Gujarat High Court · AIR 1971 Guj 151 : (1971) 12 GLR 97
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 110
High Courts21 Jan 1970
Khimchand Parshottam Vs Shah Bhupatray Nathalal and Others
Gujarat High Court · AIR 1971 Guj 81
Civil Procedure Code, 1908 (CPC) — Section 100Saurashtra Rent Control Act, 1951 — Section 13(1), 16
High Courts20 Jan 1970
Dahyabhai Limjibhai and Others Vs Amarchand Jagjivan and Another
Gujarat High Court · AIR 1971 Guj 73 : (1971) 12 GLR 235
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 3, 31, 31Transfer of Property Act, 1882 — Section 113