High Courts03 Apr 1970
Shashikant Gopaldas and Co. and Another Vs The Special Land Acquisition Officer at Ahmedabad
Gujarat High Court · AIR 1971 Guj 278 : (1971) 12 GLR 308
Land Acquisition Act, 1894 — Section 23
COURT ARCHIVE
Gujarat High Court judgments, 1970
139 judgments · page 6 of 7
High Courts02 Apr 1970
Patni Ali Hussein and Another Vs Mustafamiyan Ajammiya and Another
Gujarat High Court · AIR 1971 Guj 247 : (1970) 11 GLR 930
Saurashtra Barkhali Abolition Act, 1951 — Section 39(1)Saurashtra Prohibition of Leases of Agricultural Lands Act, 1953 — Section 17(1)
High Courts01 Apr 1970
Atul Products Ltd. Vs D.R. Kohli, Collector of Central Excise, Baroda
Gujarat High Court · (1978) 2 ELT 8
Central Excise Rules, 1944 — Rule 10
High Courts30 Mar 1970
Panalal Balabhai Zaveri Vs State of Gujarat
Gujarat High Court · (1971) 12 GLR 350
Bombay Motor Vehicles Tax Act, 1958 — Section 13, 13(1), 13(1)
High Courts26 Mar 1970
Muman Hasanali Mohmadali Vs State of Gujarat and Another
Gujarat High Court · AIR 1971 Guj 72 : (1971) CriLJ 469
Penal Code, 1860 (IPC) — Section 71
High Courts18 Mar 1970
Motibhai Narshibhai and Others Vs Jivti Bhagwanji and Others
Gujarat High Court · (1971) 12 GLR 35
Industrial Disputes Act, 1947 — Section 10, 25FF, 25FF, 25FF(c), 33C(2)
High Courts18 Mar 1970
Vikyamal Dakumal Vs Prakashsing Atmasing and Others
Gujarat High Court · AIR 1971 Guj 128 : (1971) CriLJ 702
Criminal Procedure Code, 1898 (CrPC) — Section 202, 203
High Courts13 Mar 1970
J.R. Vakharia and Sons. (P.) Ltd. Vs Kantilal Tejaji PA/H H of Fulchand Devchand
Gujarat High Court · (1970) 11 GLR 1069
Civil Procedure Code, 1908 (CPC) — Section 51, 51(d), 60
High Courts13 Mar 1970
The Dabhoi Municipality, Dabhoi, District Baroda Vs V.R. Nayak and Another
Gujarat High Court · AIR 1971 Guj 203 : (1971) 12 GLR 260
Gujarat Co-operative Societies Act, 1961 — Section 50(1), 50(3)
High Courts12 Mar 1970
Amarsinhji Mills Ltd. Vs Sanalal G. Patvi (Deceased by his legal heirs) and Others
Gujarat High Court · (1971) 12 GLR 117
Bombay Industrial Relations Act, 1946 — Section 42(4), 42(4), 78, 78(1)(A)(a), 78(1)(A)(a)
High Courts11 Mar 1970
Bachubhai Bababhai Vs Ratilal N. Shah and Another
Gujarat High Court · AIR 1971 Guj 206 : (1971) CriLJ 1320 : (1971) 12 GLR 660
Bombay Provincial Municipal Corporations Act, 1949 — Section 428(b)Bombay Provincial Municipal Corporations Rules, 1949 — Rule 11(1)
High Courts10 Mar 1970
Rambhai Hasaram Chandani Vs Khengar Mahiji and Another
Gujarat High Court · (1971) 12 GLR 411
Criminal Procedure Code, 1898 (CrPC) — Section 251A, 251A(ii) , 417, 417Penal Code, 1860 (IPC) — Section 408
High Courts10 Mar 1970
Diwan Kalusha Ahmedsha and Others Vs Mr. Vanikar, Collector of Kaira
Gujarat High Court · (1970) 11 GLR 1009
Bombay Stamp Act, 1958 — Section 39(1)(b), 39(1)(b)Stamp Act, 1899 — Section 40
High Courts09 Mar 1970
The State of Gujarat Vs Sanghar Ibrahim Ladha
Gujarat High Court · AIR 1971 Guj 148 : (1971) CriLJ 949 : (1971) 12 GLR 503
Bombay Police Act, 1951 — Section 124Criminal Procedure Code, 1898 (CrPC) — Section 249
High Courts05 Mar 1970
Hasmukhbhai Dhanjibhai Zaveri Vs R. Parthasarthy
Gujarat High Court · (1971) 12 GLR 128
Bombay Provincial Municipal Corporations Act, 1949 — Section 253, 253, 258, 258
High Courts05 Mar 1970
Madhuben Vs Thakarda Lakhaji Sendhaji and Others
Gujarat High Court · (1971) CriLJ 1013
Penal Code, 1860 (IPC) — Section 447
High Courts04 Mar 1970
The State of Gujarat Vs Shah Dineshchandra Mohanlal and Another
Gujarat High Court · AIR 1971 Guj 284 : (1971) 12 GLR 63
Land Acquisition Act, 1894 — Section 48
High Courts03 Mar 1970
Natubhai Manilal Desai Vs Fakruddin Kalumiya Syed and Another
Gujarat High Court · (1971) 12 GLR 473
Criminal Procedure Code, 1898 (CrPC) — Section 127, 128, 197, 197Penal Code, 1860 (IPC) — Section 307, 326, 352, 352, 448
High Courts03 Mar 1970
Motilal Sankalchand Jain Vs The Municipal Corporation of the City of Ahmedabad and Another
Gujarat High Court · (1971) 12 GLR 640
Bombay Provincial Municipal Corporations Act, 1949 — Section 487, 56(4)