High Courts18 Sept 1970
Jashwant Khimabhai Bariya and Others Vs The State of Gujarat
Gujarat High Court · (1971) 12 GLR 546
Penal Code, 1860 (IPC) — Section 147, 147, 149, 336, 336
COURT ARCHIVE
Gujarat High Court judgments, 1970
139 judgments · page 3 of 7
High Courts17 Sept 1970
Commissioner of Wealth Tax, Gujarat I Vs Anarkali Sarabhai
Gujarat High Court · (1971) 81 ITR 375
Transfer of Property Act, 1882 — Section 19, 21Wealth Tax Act, 1957 — Section 2
High Courts15 Sept 1970
Chehrabhai Kalubhai Vs Govindbhai Hirabhai and Another
Gujarat High Court · AIR 1971 Guj 227 : (1971) 12 GLR 757
Election Rules, 1962 — Rule 9(1)Gujarat Panchayats Act, 1961 — Section 44(6)
High Courts14 Sept 1970
Vrajlal Trikamlal Vs Commissioner of Income Tax, Ahmedabad
Gujarat High Court · (1971) 80 ITR 299
Income Tax Act, 1961 — Section 256(2)
High Courts14 Sept 1970
Commissioner of Wealth Tax, Gujarat Vs Narandas Motilal
Gujarat High Court · (1971) 80 ITR 39
Wealth Tax Act, 1957 — Section 2
High Courts11 Sept 1970
Commissioner of Income Tax, Gujarat II Vs Western India Engineering Co.
Gujarat High Court · (1971) 81 ITR 712
Income Tax Act, 1961 — Section 145
High Courts11 Sept 1970
In Re: Navjivan Mills Co. Ltd., Kalol In Re: Kohinoor Mills Co. Ltd., Bombay
Gujarat High Court · (1972) 42 CompCas 265
Capital Issues (Control) Act, 1947 — Section 3, 4, 5Companies (Court) Rules, 1959 — Rule 79Companies Act, 1956 — Section 100, 120, 235, 236, 237
High Courts10 Sept 1970
Vadilal Soda Ice Factory Vs Commissioner of Income Tax, Gujarat II
Gujarat High Court · (1971) 80 ITR 711
Income Tax Act, 1922 — Section 12BLand Acquisition Act, 1894 — Section 23, 23(2)
High Courts09 Sept 1970
Surat Vankar Sahakari Sangh Ltd. Vs Commissioner of Income Tax, Gujarat II
Gujarat High Court · (1971) 79 ITR 722
Income Tax Act, 1922 — Section 14(3)Income Tax Act, 1961 — Section 81, 83
High Courts08 Sept 1970
Ranchhodbhai Bhaijibhai Patel Vs Commissioner of Income Tax, Gujarat II, Ahmedabad
Gujarat High Court · (1971) 81 ITR 446
Income Tax Act, 1961 — Section 2(14), 45, 48, 49, 51Wealth Tax Act, 1957 — Section 2
High Courts28 Aug 1970
The State of Gujarat Vs Dashrathlal Natwarlal Patel
Gujarat High Court · (1971) CriLJ 1244 : (1971) GLR 648
Penal Code, 1860 (IPC) — Section 338
High Courts21 Aug 1970
Tribhovandas Purshottamdas Thakkar Vs Chimanlal Keshavlal Rana and Others
Gujarat High Court · (1971) 12 GLR 556
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 17C, 28, 28, 29
High Courts21 Aug 1970
Shantilal Popatlal Kotak Vs Ramniklal Mohanlal Ashra and Another
Gujarat High Court · (1971) 12 GLR 685
Bombay Reorganisation Act, 1960 — Section 60, 61, 61(a), 61(b)Bombay Shops and Establishments Act, 1948 — Section 11(1)(a), 52Criminal Procedure Code, 1898 (CrPC) — Section 417(3)
High Courts12 Aug 1970
Ajitsing Hakamsing Vs Labhkaur and Another
Gujarat High Court · (1971) CriLJ 888 : (1971) GLR 509
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488, 488(1), 488(1), 488(4)
High Courts06 Aug 1970
Parshuram Potterv Works Co. Ltd. Vs D.R. Trivedi, Wealth Tax Officer, Morvi and Another
Gujarat High Court · (1975) 100 ITR 651
Wealth Tax Act, 1957 — Section 2, 35
High Courts04 Aug 1970
Bai Meghi Sajan and Others Vs Harijan Neja Khima and Another
Gujarat High Court · (1971) CriLJ 717 : (1971) GLR 469
Criminal Procedure Code, 1898 (CrPC) — Section 12(1), 12(2), 488, 488, 488(12)(1)
High Courts30 Jul 1970
Dharampur Leather Cloth Co. P. Ltd. Vs A.B. Patel, Insp. of C. Ex., Surat
Gujarat High Court · (1970) 07 GUJ CK 0014
Central Excises and Salt Act, 1944 — Section 3
High Courts29 Jul 1970
The Ajit Mills Ltd. and Another Vs R.P. Laxpat, Asstt. Collector Central Excise
Gujarat High Court · (1971) 12 GLR 769
Central Excise Rules, 1944 — Rule 10, 10ACentral Excises and Salt Act, 1944 — Section 2(d), 2(d)
High Courts28 Jul 1970
Khoja Mushabhai Gulamhuseinbhai and Another Vs The Charity Commissioner, Gujarat State, Ahmedabad and Another
Gujarat High Court · AIR 1971 Guj 230 : (1971) GLR 765
Bombay Public Trusts (Amendment) Act, 1953 — Section 47(3), 47(6)Bombay Public Trusts Act, 1950 — Section 47(3), 47(6), 47AA
High Courts26 Jul 1970
Dharamdas Shyamlal Vs The District Magistrate, Ahmedabad and Another
Gujarat High Court · (1970) 07 GUJ CK 0013
Criminal Procedure Code, 1898 (CrPC) — Section 491Preventive Detention Act, 1950 — Section 3