High Courts12 Jan 1967
Jilubha Fatehsinh Parmar Vs A.J. Thakar and Another
Gujarat High Court · (1967) 8 GLR 705
Bombay Land Revenue Code, 1879 — Section 79AMines and Minerals (Development and Regulation) Act, 1957 — Section 4Saurashtra Land Reforms Act, 1951 — Section 36, 39, 39