High Courts14 Mar 1967

Navinchandra Babulal Bhavsar Vs Bachubhai Dhanabhai Shah

Gujarat High Court · AIR 1969 Guj 124 : (1968) GLR 409

Ahmedabad City Courts Act, 1961 — Section 17Ahmedabad Small Causes Court Rules, 1961 — Rule 1(2), 122, 142, 144, 145Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 3 , 115, 121, 122