High Courts24 Aug 1967
Madanbhai Ramjibhai Patel Vs State of Gujarat and Others
Gujarat High Court · (1968) 9 GLR 749 : (1967) 2 LLJ 813
Constitution of India, 1950 — Article 311Maharashtra Village Police Act, 1967 — Section 5, 5(1), 5(4)
COURT ARCHIVE
Gujarat High Court judgments, 1967
162 judgments · page 3 of 9
High Courts18 Aug 1967
Shantilal Ratnaji Vs State of Gujarat
Gujarat High Court · (1970) CriLJ 97
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 100, 102, 300, 304, 96
High Courts17 Aug 1967
Commissioner of Wealth Tax, Gujarat I Vs Bhogilal Maganlal Shah
Gujarat High Court · (1968) 69 ITR 288
Transfer of Property Act, 1882 — Section 6Wealth Tax Act, 1957 — Section 2
High Courts16 Aug 1967
Chooharmal Wadhuram (Decd.) (by Legal Representatives) Vs Commissioner of Income Tax, Gujarat II
Gujarat High Court · (1968) 69 ITR 88
Income Tax Act, 1922 — Section 34(1)
High Courts16 Aug 1967
Kasturbhai Ramchand Panchal and Brothers and Others Vs Firm of Mohanlal Nathubhai and Others
Gujarat High Court · AIR 1969 Guj 110 : (1968) GLR 729
Bombay Rent (War Restrictions) Act, 1918 — Section 9Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13, 13(1), 13(2), 15, 29(2)Civil Procedure Code, 1908 (CPC) — Section 103, 115
High Courts14 Aug 1967
J.R. Patel and Sons (P.) Ltd. Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1968) 69 ITR 782
Income Tax Act, 1922 — Section 10(2)
High Courts10 Aug 1967
Maganlal Jagjiwandas Vs Lakhiram Haridasmal and Others
Gujarat High Court · AIR 1968 Guj 193 : (1968) GLR 161
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Transfer of Property Act, 1882 — Section 52, 65
High Courts10 Aug 1967
State of Gujarat Vs Jamadar Mansingrao Bhagvat Rao
Gujarat High Court · (1969) CriLJ 557 : (1969) GLR 537 : (1968) 2 LLJ 55
Bombay Police Act, 1951 — Section 161(1)Criminal Procedure Code, 1898 (CrPC) — Section 435, 439Penal Code, 1860 (IPC) — Section 161, 165, 165A
High Courts10 Aug 1967
The State of Gujarat Vs Jamadar Mansingrao Bhagvatrao
Gujarat High Court · (1969) 10 GLR 537
Criminal Procedure Code, 1898 (CrPC) — Section 251, 251A, 39, 417 , 435Penal Code, 1860 (IPC) — Section 161, 165
High Courts07 Aug 1967
Commissioner of Income Tax, Gujarat I, Ahmedabad Vs Bhanji Kanji''s Shop
Gujarat High Court · (1968) 68 ITR 416
Income Tax Act, 1922 — Section 34(1)
High Courts07 Aug 1967
Ishwarbhai Desaibhai Patel Vs Vadilal Lallubhai Mehta and Others
Gujarat High Court · AIR 1968 Guj 289
Bombay High Court Rules — Rule 282 , 283Bombay Reorganisation Act, 1960 — Section 30Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 20 Rule 3, Order 23 Rule 1, Order 6 Rule 17, Order 6 Rule 18
High Courts04 Aug 1967
Chimanlal Chhotalal Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1968) 69 ITR 129
Income Tax Act, 1922 — Section 24(1)
High Courts03 Aug 1967Partly Allowed
Nanalal Harishanker Vs State of Gujarat
Gujarat High Court · AIR 1969 Guj 62 : (1969) CriLJ 389
Ahmedabad City Courts Act, 1961 — Section 14Criminal Procedure Code, 1898 (CrPC) — Section 260, 261, 261(1), 261A, 262Penal Code, 1860 (IPC) — Section 279, 337, 338, 65, 71
High Courts03 Aug 1967
Commissioner of Income Tax Vs S.C. Kothari
Gujarat High Court · (1968) 69 ITR 1
Forward Contracts (Regulation) Act, 1952 — Section 15(1), 15(4), 18, 2Income Tax Act, 1922 — Section 10, 24(1)
High Courts02 Aug 1967Dismissed
Hiralal Hargovindas Vs Popatlal Sankalchand Patel and Another
Gujarat High Court · AIR 1969 Guj 28
Civil Procedure Code, 1882 — Section 491, 493Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(3), Order 39 Rule 2A
High Courts25 Jul 1967
Galabji Khodaji and Others Vs Moosamiya Imam Haiderbux and Others
Gujarat High Court · (1968) 9 GLR 1018
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 85A, 85A(2)Civil Procedure Code, 1908 (CPC) — Section 11Land Acquisition Act, 1994 — Section 4
High Courts24 Jul 1967
Lohana Vasantlal Devchand and Others Vs The State
Gujarat High Court · AIR 1968 Guj 252 : (1968) CriLJ 1277 : (1968) 9 GLR 1053 : (1968) 9 GLR 1052
Penal Code, 1860 (IPC) — Section 377
High Courts21 Jul 1967
Jayantilal Vrajlal Barot Vs State of Gujarat and Another
Gujarat High Court · AIR 1968 Guj 218 : (1968) CriLJ 1173 : (1968) GLR 886
Criminal Procedure Code, 1898 (CrPC) — Section 227, 238Penal Code, 1860 (IPC) — Section 323, 325, 71
High Courts20 Jul 1967
Mahmad Umar Abdul Rahim Narmavala and Others Vs Shah Manilal Gokaldas, (a firm) and Others
Gujarat High Court · (1968) 9 GLR 104
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(a), 13(1)(a)Contract Act, 1872 — Section 63Transfer of Property Act, 1882 — Section 108, 108(0), 108(o)
High Courts20 Jul 1967
Commissioner of Income Tax Vs Hiralal Mohanlal Shah
Gujarat High Court · (1968) 9 GLR 659
Income Tax Act, 1922 — Section 28(1)(a), 28(1)(b), 28(1)(c)Income Tax Act, 1961 — Section 271(1), 271(1) , 297(2)(g), 297(2)(g)