High Courts17 Oct 1962Dismissed

Jadeja Kiratsinhji Anandsinhji Vs Patel Kana Vela

Gujarat High Court · AIR 1964 Guj 122 : (1964) 5 GLR 515

Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1908 — Article 110, 120, 1, 3Saurashtra Agricultural Debtors Relief Act, 1954 — Section 2(5), 29, 3, 30(2), 31
High Courts11 Oct 1962Dismissed

State of Gujarat Vs Shyamlal Mohanlal

Gujarat High Court · AIR 1963 Guj 178 : (1963) CriLJ 135 : (1963) 4 GLR 638

Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1898 (CrPC) — Section 165, 94, 96