COURT ARCHIVE

Gujarat High Court judgments, 1962

148 judgments · page 8 of 8

High Courts19 Jan 1962Allowed

Kanchanlal Somalal Chokshi Vs The State and Another

Gujarat High Court · AIR 1963 Guj 223 : (1963) CriLJ 262(1) : (1963) 4 GLR 102

Criminal Procedure Code, 1898 (CrPC) — Section 517, 520

High Courts17 Jan 1962Allowed

Gujarat High Court · AIR 1963 Guj 185

General Clauses Act, 1897 — Section 6Limitation Act, 1908 — Section 19, 29, 3Merged States (Laws) Act, 1949 — Section 5

High Courts15 Jan 1962

Gujarat High Court · (1963) 4 GLR 926

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6

High Courts12 Jan 1962

Gujarat High Court · (1963) 4 GLR 14

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 55, Order 21 Rule 58, Order 21 Rule 58, Order 21 Rule 58(2)

High Courts11 Jan 1962Allowed

Gujarat High Court · AIR 1962 Guj 266

Contract Act, 1872 — Section 151, 152, 161, 226Railways Act, 1890 — Section 72

High Courts10 Jan 1962

Gujarat High Court · (1962) 3 GLR 1055

Bombay Municipal Boroughs Act, 1925 — Section 125, 128, 128(3), 198, 198

High Courts10 Jan 1962Dismissed

Gujarat High Court · AIR 1962 Guj 296 : (1962) 3 GLR 991

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10

High Courts09 Jan 1962

Gujarat High Court · (1962) 3 GLR 987

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 10Post Office Act, 1898 — Section 44, 44