High Courts27 Jun 1960
Bai Chaturi and Others Vs States
Gujarat High Court · AIR 1960 Guj 5
Evidence Act, 1872 — Section 54Penal Code, 1860 (IPC) — Section 400, 401
COURT ARCHIVE
Gujarat High Court judgments, 1960
108 judgments · page 6 of 6
High Courts22 Jun 1960
Bai Prembai Zaver and Others Vs Koli Tapur Ratna
Gujarat High Court · (1960) 1 GLR 5
Saurashtra Prohibition of Leases of Agricultural Lands Act, 1953 — Section 17, 4(1), 8
High Courts20 Jun 1960
PA, Ganda Kala and Others Vs The Bombay State (Revenue Dept.) and Others
Gujarat High Court · (1960) 1 GLR 45
Saurashtra Rent Control Act, 1951 — Section 25, 44(3), 44(3)
High Courts20 Jun 1960
Parmar Gogji Kana Vs Parmar Ganesh Moti
Gujarat High Court · AIR 1968 Guj 287 : (1968) 9 GLR 1060
Civil Procedure Code, 1908 (CPC) — Section 100, 101Easements Act, 1882 — Section 33Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts17 Jun 1960Dismissed
State Vs Rasul Khan Chandkhan
Gujarat High Court · AIR 1961 Guj 4 : (1961) CriLJ 54
Criminal Procedure Code, 1898 (CrPC) — Section 170(2), 516
High Courts16 Jun 1960
Jay Gujarat Prakshan Ltd. Vs Hariprasad Harigovindas Pandya and Another
Gujarat High Court · AIR 1960 Guj 10 : (1960) GLR 10
Payment of Wages Act, 1936 — Section 1(4), 15
High Courts14 Jun 1960
State Vs Rasulkhan Chandkhan
Gujarat High Court · (1960) 1 GLR 133
Criminal Procedure Code, 1898 (CrPC) — Section 170, 170, 170(2), 516A, 517(1)
High Courts14 Jun 1960
Madanlal Mathurdas Vs Chunilal, Income Tax Officer, Ward ''C''
Gujarat High Court · AIR 1960 Guj 27 : (1960) GLR 38 : (1962) 44 ITR 325
Income Tax Act, 1922 — Section 34(1)