High Courts05 Aug 1960

State Vs Kachara Sada

Gujarat High Court · AIR 1961 Guj 20 : (1961) CriLJ 255 : (1960) GLR 103

Criminal Procedure Code, 1898 (CrPC) — Section 342, 364, 364(1), 364(2)Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 397
High Courts05 Aug 1960

State Vs Harijan Kachara Sada

Gujarat High Court · (1960) 1 GLR 103

Criminal Procedure Code, 1898 (CrPC) — Section 360, 364Penal Code, 1860 (IPC) — Section 302, 302, 394, 394, 397
High Courts29 Jul 1960

Dinkerray Ragunath Mehta Vs State

Gujarat High Court · AIR 1960 Guj 30 : (1960) CriLJ 1449

Criminal Law (Amendment) Act, 1952 — Section 6Criminal Procedure Code, 1898 (CrPC) — Section 177, 178, 179, 180, 181
High Courts27 Jul 1960

State Vs Karson Zaver

Gujarat High Court · AIR 1960 Guj 34 : (1960) CriLJ 1582 : (1960) GLR 119

Prevention of Food Adulteration Act, 1954 — Section 13, 16(1), 7, 8