COURT ARCHIVE

Gujarat High Court judgments, 1953

65 judgments · page 4 of 4

High Courts13 Jan 1953

State (Sessions Judge) Vs Vora Sarafalli Allibhai

Gujarat High Court · AIR 1953 Guj 155 : (1953) CriLJ 1330

Arms Act, 1959 — Section 14, 15, 19, 19, 19(f)

High Courts12 Jan 1953

Gujarat High Court · AIR 1954 Guj 109

High Courts10 Jan 1953Allowed

Gujarat High Court · (1953) 01 GUJ CK 0005

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 24 Rule 1, Order 34 Rule 8, 115

High Courts06 Jan 1953

Gujarat High Court · AIR 1953 Guj 158 : (1953) CriLJ 1350

Penal Code, 1860 (IPC) — Section 425, 429

High Courts05 Jan 1953

Gujarat High Court · AIR 1954 Guj 110

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 447