COURT ARCHIVE

Gujarat High Court judgments, 1953

65 judgments · page 2 of 4

High Courts10 Jul 1953Dismissed

Salemamad Haji Abdul Shakur, deceased''s heirs Mahomed Sidiq Salemohmed and Others Vs Haji Hasam deceased by his sons and heirs Haji Ahmed Hasan and Others

Gujarat High Court · (1953) 07 GUJ CK 0001

Limitation Act, 1908 — Article 138, 142, 144

High Courts30 Jun 1953

Purshottam Sava Vs Kunverji Devji and Others

Gujarat High Court · (1953) 06 GUJ CK 0003

Limitation Act, 1908 — Article 113Specific Relief Act, 1877 — Section 22

High Courts29 Jun 1953Allowed

The heir of deceased Jani Keshavji Lalji, Jani Jayantilal Keshavji and Jambuda Vs The heirs of deceased Mula Bhoja, Lakha Mula and Others

Gujarat High Court · (1953) 06 GUJ CK 0002

Registration Act, 1908 — Section 17, 17(1), 49Succession Act, 1925 — Section 214

High Courts27 Jun 1953

State Vs Mehta Rasiklal Baldevdas

Gujarat High Court · (1953) 06 GUJ CK 0001

Criminal Procedure Code, 1898 (CrPC) — Section 4, 4(1)Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 3, 5(2), 6

High Courts07 May 1953

Bachubha Vs Saurashtra State

Gujarat High Court · AIR 1953 Guj 198 : (1953) CriLJ 1723

Constitution of India, 1950 — Article 134, 136Penal Code, 1860 (IPC) — Section 302

High Courts02 May 1953

K.S. Nirmalkumarsinhji Vs Saurashtra State

Gujarat High Court · AIR 1953 Guj 170 : (1953) CriLJ 1531

Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133, 134, 136Penal Code, 1860 (IPC) — Section 326, 395

High Courts30 Apr 1953

Umar Bin Vs The State

Gujarat High Court · (1953) 04 GUJ CK 0007

Criminal Procedure Code, 1898 (CrPC) — Section 239, 537Motor Vehicles Act, 1988 — Section 116Penal Code, 1860 (IPC) — Section 279, 304A, 338

High Courts29 Apr 1953Allowed

Commr. of Sales Tax, State of Saurashtra Vs Ratilal Nanchand Shah

Gujarat High Court · (1953) 04 GUJ CK 0004

Income Tax Act, 1961 — Section 33(4), 33A(2), 66(1)Limitation Act, 1963 — Section 12, 12(3), 29, 4Sales Tax Rules — Rule 58

High Courts25 Apr 1953Allowed

Dhruv Chhotalal Khushalchand Vs Gandhi Gulabray Pragji

Gujarat High Court · (1953) 04 GUJ CK 0002

Contract Act, 1872 — Section 30Defence of India Act, 1971 — Section 3, 3(1), 3(2), 5Defence of India Rules, 1962 — Rule 80B, 81, 81(2), 81(3)

High Courts16 Apr 1953Dismissed

Amarshi Gokaldas Vs The Indian Globe Insurance Co. Ltd.

Gujarat High Court · AIR 1954 Guj 81

Kathiawar Limitation Law, 1890 — Article 82Limitation Act, 1908 — Section 17

High Courts16 Apr 1953

Motiboo Safarbhai Vs Fatehkhan Haji Mahmadkhan

Gujarat High Court · (1953) 04 GUJ CK 0001

Provincial Small Cause Courts Act, 1887 — Section 25Civil Procedure Code, 1908 (CPC) — Section 115

High Courts06 Apr 1953

Patel Kana Kachra Vs Jadeja Bhikhubha Pathubha and Another

Gujarat High Court · (1953) 04 GUJ CK 0005

Constitution of India, 1950 — Article 213(2), 226, 238Saurashtra Gharkhed Tenancy Settlement and Agricultural Lands (Amendment) Ordinance, 1950 — Section 2Saurashtra Land Reforms Act, 1951 — Section 19, 19(1), 19(2), 19(3), 3

High Courts04 Apr 1953Allowed

K.A. Desai and Co. Vs Vijaysinhji Bhimsinhji

Gujarat High Court · (1953) 04 GUJ CK 0003

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 5 Rule 30, Order 9 Rule 13, 27Limitation Act, 1908 — Article 164, 169, 5

High Courts31 Mar 1953

Kanbi Bachu and Another Vs The State

Gujarat High Court · AIR 1954 Guj 24 : (1954) CriLJ 378

Penal Code, 1860 (IPC) — Section 302, 302, 34, 34

High Courts28 Mar 1953

Saurashtra State Vs Memon Abdul Karim Abdulgani Marfani

Gujarat High Court · (1953) 03 GUJ CK 0004

Foreign Jurisdiction (Extra Provincial Jurisdiction) Act, 1947 — Section 3(1), 4, 4(1), 4(2), 5

High Courts26 Mar 1953Dismissed

Hamirkha Alarkha Hasan Vs Returning Officer and Others

Gujarat High Court · (1953) 03 GUJ CK 0010

Civil Procedure Code, 1908 (CPC) — Section 100, 115Constitution of India, 1950 — Article 136, 225, 226, 227, 324Representation of the People Act, 1951 — Section 100, 105, 170, 24, 33

High Courts24 Mar 1953Dismissed

Ranchhod Amba Vs State

Gujarat High Court · (1953) 03 GUJ CK 0003

Penal Code, 1860 (IPC) — Section 323, 325, 504, 506

High Courts21 Mar 1953Dismissed

Harji Malla and Others Vs Karsanji Vakhatchand and Others

Gujarat High Court · (1953) 03 GUJ CK 0009

Civil Procedure Code, 1908 (CPC) — Section 60Constitution of India, 1950 — Article 226(1), 227(1)Payment of Wages Act, 1936 — Section 2

High Courts21 Mar 1953

Shrikant Bhanushanker and Another Vs Memon Bai Mariam Habib of Veraval

Gujarat High Court · AIR 1954 Guj 49

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 15Provincial Small Cause Courts Act, 1887 — Section 25

High Courts21 Mar 1953Dismissed

Abubakar Nurmahomed and Another Vs Jubeda Abdukarim

Gujarat High Court · (1953) 03 GUJ CK 0005

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 7 Rule 10, 141