Tribunals and Commissions15 Apr 2002Appeal allowed
ADVENTURE RESORTS, MANGALA BUSHBETA HOLIDAY OWNERSHIP WORLD LIFE Vs ABHAY CHAURASIA
National Consumer Disputes Redressal Commission · 2002 2 CPJ 430 : 2002 2 CPR 399 : 2002 3 CLT 54
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 956 of 1,389
Tribunals and Commissions15 Apr 2002
ANUMATI Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 57 : 2002 3 CLT 115 : 2002 3 CPJ 230 : 2002 3 CPR 10 : 2003 0 ACJ 114
Tribunals and Commissions12 Apr 2002Appeal dismissed
New India Assurance Co. Ltd. Vs NORTHERN AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPC 615 : 2002 3 CLT 125 : 2002 3 CPJ 121 : 2002 3 CPR 1
Tribunals and Commissions12 Apr 2002Revision Petition allowed
M.P.Housing Board Vs ASHOK CHANDRA VARSHNEY
National Consumer Disputes Redressal Commission · 2002 3 CPJ 246 : 2003 1 CPR 207 : 2003 2 CPC 7
Tribunals and Commissions12 Apr 2002Appeal allowed
KAZI MOHIUDDIN ANSARI Vs CHHATTISGARH ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2002 2 CPJ 466 : 2002 3 CLT 82 : 2002 3 CPR 23
Tribunals and Commissions12 Apr 2002Revision Petition disposed of
DOROTHY PEARSON, HOTEL ALDEA ABELO Vs VILBUR FREDERICK SOUZA TICLO
National Consumer Disputes Redressal Commission · 2002 0 CTJ 593 : 2002 2 CPC 430 : 2002 2 CPR 90 : 2002 3 CLT 301 : 2002 3 CPJ 257
Tribunals and Commissions12 Apr 2002
P Ghei Vs VICE CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2002 1 CPC 678 : 2002 2 CPJ 33
Tribunals and Commissions11 Apr 2002Revision Petition dismissed
PURSHOTTAM SINGH GUPTA Vs AUTHORITY
National Consumer Disputes Redressal Commission · 2002 2 CPC 465 : 2002 2 CPR 173 : 2002 3 CLT 41 : 2002 3 CPJ 70
Tribunals and Commissions11 Apr 2002
SYNDICATE BANK Vs BANGALORE DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 44 : 2002 2 CPC 426 : 2002 2 CPR 92 : 2002 3 CLT 291 : 2002 3 CPJ 36
Tribunals and Commissions10 Apr 2002Complaint disposed of
Madhavi Vs CHAIRMAN, APPOLLO HOSPITAL
National Consumer Disputes Redressal Commission · 2003 1 CPJ 464 : 2003 3 CLT 363
Tribunals and Commissions10 Apr 2002Petition dismissed
PUJA MEHTA Vs TEKNOTECH INFORMATION SYSTEM
National Consumer Disputes Redressal Commission · 2003 1 CPJ 565
Tribunals and Commissions09 Apr 2002Revision Petition dismissed
PANDI DEVI OIL INDUSTRIES Vs Branch Manager, National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 2 CPC 444 : 2002 2 CPR 117 : 2002 3 CLT 303 : 2002 3 CPJ 71
Tribunals and Commissions09 Apr 2002Revision Petitions dismissed
PANCHAYATI AKHARA NIRMLA Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2002 2 CPC 590 : 2002 3 CLT 132 : 2002 3 CPR 19 : 2003 1 CPJ 77
Tribunals and Commissions09 Apr 2002Appeal dismissed
Nek Ram Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2002 2 CPJ 401 : 2002 3 CLT 554 : 2002 3 CPR 191
Tribunals and Commissions08 Apr 2002Appeal disposed of
BRANCH POST MASTER Vs INDER CHAUDHARY
National Consumer Disputes Redressal Commission · 2002 0 CTJ 748 : 2002 2 CPC 631 : 2002 2 CPJ 448 : 2002 3 CLT 113 : 2002 3 CPR 28
Tribunals and Commissions08 Apr 2002Appeal allowed
GENERAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs MOHMADBHAI SAYEDIBRAHIM BAPORIA
National Consumer Disputes Redressal Commission · 2002 3 CPJ 199
Tribunals and Commissions08 Apr 2002Revision Petition dismissed
U.P. PANDEY Vs SATNAM SINGH CHAWLA
National Consumer Disputes Redressal Commission · 2002 2 CPC 422 : 2004 1 CPJ 102 : 2004 1 CPR 231 : 2004 1 UC 234
Tribunals and Commissions08 Apr 2002
Nallambali Fibre Products Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2002 2 CPC 440 : 2002 2 CPR 109 : 2002 3 CLT 412 : 2002 3 CPJ 75
Tribunals and Commissions06 Apr 2002Appeal partly allowed
KAMAL KUMAR SHARMA Vs OF INDIA BRANCH MANAGER, LIFE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 2002 2 CPJ 374 : 2002 2 CPR 354 : 2002 3 CLT 664
Tribunals and Commissions05 Apr 2002Revision Petitions allowed
T.V.Sundaram Iyengar And Sons Ltd. Vs MUTHUSWAMY DURAISWAMY
National Consumer Disputes Redressal Commission · 2003 0 CTJ 786 : 2003 2 CPJ 176