Tribunals and Commissions22 Apr 2002Appeal dismissed with costs
United India Insurance Company Limited Vs SINDHI SWEETS
National Consumer Disputes Redressal Commission · 2002 3 CLT 442 : 2003 1 CPC 536 : 2003 3 CPJ 24
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 955 of 1,389
Tribunals and Commissions22 Apr 2002Revision Petition disposed of
MOHD.PARVEZ ALAM Vs Branch Manager, National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 2 CPC 608 : 2002 3 CLT 92 : 2002 3 CPJ 84 : 2002 3 CPR 46
Tribunals and Commissions19 Apr 2002Complaint dismissed
JAYA SHREE INSULATORS Vs West Bengal State Electricity Board
National Consumer Disputes Redressal Commission · 2002 2 CPR 124 : 2002 3 CLT 489 : 2002 3 CPJ 67
Tribunals and Commissions19 Apr 2002Revision Petitions dismissed
K.C.JAISWAL Vs TELECOM DISTRICT ENGINEER
National Consumer Disputes Redressal Commission · 2002 3 CLT 599 : 2002 3 CPJ 156 : 2002 3 CPR 77 : 2003 0 CTJ 238
Tribunals and Commissions19 Apr 2002Revision Petition dismissed
KARNATAKA STATE FINANCE CORPORATION Vs GANESH FLOUR MILLS
National Consumer Disputes Redressal Commission · 2002 2 CPC 588 : 2002 2 CPR 16 : 2002 3 CLT 200 : 2002 3 CPJ 265
Tribunals and Commissions19 Apr 2002Allowed
JAIPUR VIDYUT VITERAN NIGAM LTD Vs Ram Khiladi
National Consumer Disputes Redressal Commission · 2007 4 CPJ 121
Tribunals and Commissions18 Apr 2002Revision Petitions disposed of
JANAK GUPTA Vs H.P.Housing Board
National Consumer Disputes Redressal Commission · 2002 2 CPC 659 : 2002 3 CLT 300 : 2002 3 CPJ 66 : 2002 3 CPR 73
Tribunals and Commissions18 Apr 2002Ordered accordingly
MADHAV SADASHIV CHOUGULE Vs GENERAL MANAGER, TELECOM DISTRICT
National Consumer Disputes Redressal Commission · 2002 3 CPJ 221 : 2003 1 CLT 480 : 2003 1 CPR 36
Tribunals and Commissions18 Apr 2002Appeal dismissed
DIRECTOR, STATE INSURANCE AND G.P.F. DEPTT.-/ Vs SUVINDER KAUR
National Consumer Disputes Redressal Commission · 2002 3 CPJ 7
Tribunals and Commissions17 Apr 2002Appeal allowed
RAJDHANI BUILDERS Vs SUBHASH CHANDRA KHARE
National Consumer Disputes Redressal Commission · 2002 2 CPJ 449 : 2002 3 CPR 26
Tribunals and Commissions17 Apr 2002Appeals dismissed
GENERAL MANAGER, TELECOM Vs JOY M.C.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 269
Tribunals and Commissions17 Apr 2002Revision Petition dismissed
JAY MALHOTRA Vs Maruti Udyog Ltd.
National Consumer Disputes Redressal Commission · 2002 2 CPC 448 : 2002 2 CPR 120 : 2002 3 CLT 487 : 2002 3 CPJ 95
Tribunals and Commissions17 Apr 2002Complaints dismissed
KANDIMALLA RAGAVAIAH Vs New India Assurance Company Ltd.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 259 : 2003 1 CLT 549 : 2003 1 CPR 13 : 2003 2 CPC 275
Tribunals and Commissions17 Apr 2002Appeal partially allowed
AKSHAY KUMAR HARINARYAN LAKHANI Vs NALINI SHANKARRAO DANI
National Consumer Disputes Redressal Commission · 2004 4 CPJ 361
Tribunals and Commissions16 Apr 2002Appeal partly allowed
New India Assurance Co. Ltd. Vs JAGDISH M.MEENA
National Consumer Disputes Redressal Commission · 2003 1 CPJ 508 : 2003 2 CPR 73
Tribunals and Commissions16 Apr 2002Partly Allowed
DHRUWA NARAIN SHUKLA Vs LUKNOW DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2004 2 CPJ 93
Tribunals and Commissions16 Apr 2002R.P. dismissed
SADHAN MUKERJEE Vs G.M., CESC LTD.
National Consumer Disputes Redressal Commission · 2003 2 CLT 570 : 2003 2 CPJ 23
Tribunals and Commissions15 Apr 2002Appeal dismissed
ACUFIL MACHINES Vs SAKTHI TRADING COMPANY
National Consumer Disputes Redressal Commission · 2003 2 CLT 587 : 2003 2 CPJ 57
Tribunals and Commissions15 Apr 2002C.A. dismissed
SHAKUNTLA DEVI Vs SPACE DESIGN
National Consumer Disputes Redressal Commission · 2003 1 CLT 418 : 2003 1 CPJ 39
Tribunals and Commissions15 Apr 2002Appeal dismissed
New India Assurance Co. Ltd. Vs Prasanth
National Consumer Disputes Redressal Commission · 2003 2 CPJ 280