Tribunals and Commissions21 Mar 2002Appeal dismissed
GURPRIT SINGH DHILLON Vs CHIEF ADMINISTRATOR, PUDA
National Consumer Disputes Redressal Commission · 2002 2 CPC 212 : 2004 3 CPJ 94
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 958 of 1,389
Tribunals and Commissions20 Mar 2002Appeal dismissed
UDAYAN KUMAR SENGUPTA Vs BASANTILATA CHOWDHURY
National Consumer Disputes Redressal Commission · 2003 1 CPJ 640
Tribunals and Commissions20 Mar 2002Appeal dismissed
GASTO BEHARI PATRA Vs CHIEF GENERAL MANAGER, CALCUTTA TELEPHONES
National Consumer Disputes Redressal Commission · 2003 2 CLT 687 : 2003 2 CPJ 27
Tribunals and Commissions20 Mar 2002Revision Petition disposed of
Assistant Commissioner, Central Excise Vs RAJESH BHATTI
National Consumer Disputes Redressal Commission · 2002 2 CPC 451 : 2002 2 CPR 126 : 2002 3 CLT 267 : 2002 3 CPJ 30
Tribunals and Commissions20 Mar 2002Ordered accordingly
PANCHWATI MOTORS Vs S.K.GARG
National Consumer Disputes Redressal Commission · 2002 3 CPJ 193 : 2003 1 CPR 113 : 2003 2 CLT 395
Tribunals and Commissions20 Mar 2002Appeal dismissed
MADHYAMGRAM CONSUMERS WELFARE SOCIETY Vs KALYAN KUMAR CHATTERJEE
National Consumer Disputes Redressal Commission · 2002 2 CPJ 381 : 2002 2 CPR 155
Tribunals and Commissions19 Mar 2002Application allowed
Unit Trust of India Vs K.S.BADWAL
National Consumer Disputes Redressal Commission · 2003 2 CPJ 160 : 2004 1 CLT 568
Tribunals and Commissions19 Mar 2002Appeal dismissed
New India Assurance Co. Ltd. Vs KISHORE P.MASTAKAR
National Consumer Disputes Redressal Commission · 2002 3 CPJ 183 : 2003 1 CPR 64 : 2003 2 CLT 207
Tribunals and Commissions19 Mar 2002Revision Petition dismissed
G.D.A. Vs LAXMI NARAYAN TYAGI
National Consumer Disputes Redressal Commission · 2002 3 CPJ 27 : 2003 1 CPR 43 : 2003 2 CLT 161
Tribunals and Commissions19 Mar 2002Revision Petition allowed
Life Insurance Corporation of India Vs MINU KALITA
National Consumer Disputes Redressal Commission · 2002 3 CPJ 10 : 2003 1 CPR 57 : 2003 2 CLT 201
Tribunals and Commissions19 Mar 2002Appeal disposed of
NATVAR PARIKH INDUSTRIES LTD. Vs SALEEM GARMENTS
National Consumer Disputes Redressal Commission · 2007 4 CPJ 316
Tribunals and Commissions19 Mar 2002Revision Petition disposed of
CHIEF GENERAL MANAGER, MTNL Vs CONSUMER RIGHTS SOCIETY
National Consumer Disputes Redressal Commission · 2002 3 CPJ 8 : 2003 1 CPR 61 : 2003 2 CLT 204 : 2003 2 CPC 266
Tribunals and Commissions19 Mar 2002Appeal disposed of
SHIND ENGINEERING INDUSTRIES Vs J.S.BIRDI
National Consumer Disputes Redressal Commission · 2002 1 CPC 644 : 2002 1 CPR 205 : 2002 2 CLT 419 : 2002 3 CPJ 277
Tribunals and Commissions19 Mar 2002Application disposed of
ANIL KUMAR ADYA Vs MAXWORTH ORCHARDS (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 28
Tribunals and Commissions18 Mar 2002Appeal allowed
DHANSUKHBHAI VITTHALBHAI KAPDI Vs Union of India
National Consumer Disputes Redressal Commission · 2003 1 CPJ 512 : 2003 1 CPR 486
Tribunals and Commissions18 Mar 2002Appeal dismissed
DAYANAND SINGH MODSARA Vs Ganpat Ram
National Consumer Disputes Redressal Commission · 2003 1 CPR 435 : 2003 2 CPC 154 : 2003 2 CPJ 475
Tribunals and Commissions18 Mar 2002
TRIYUGI NARAIN MISHRA Vs MARUTI UDYOG LTD.
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 73 : 2003 1 CPR 127 : 2003 2 CLT 407 : 2004 1 CPJ 71
Tribunals and Commissions15 Mar 2002Revision Petition allowed
LIC OF INDIA Vs NAVEEN DHINGRA
National Consumer Disputes Redressal Commission · 2003 0 CTJ 239 : 2003 1 CPR 54 : 2003 2 CLT 199 : 2003 2 CPC 285 : 2004 1 CPJ 88
Tribunals and Commissions15 Mar 2002Revision Petition disposed of
L.I.C. Of India Vs PARVEEN DHINGRA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 70
Tribunals and Commissions15 Mar 2002Revision Petition dismissed
National Insurance Co. Ltd. Vs MUNIR SHAH
National Consumer Disputes Redressal Commission · 2002 3 CPJ 336 : 2003 1 CPC 231 : 2003 1 CPR 122 : 2003 2 CLT 402