Tribunals and Commissions13 Aug 2002Appeal dismissed
Bikar Singh Vs RISHI HIGH SCHOOL
National Consumer Disputes Redressal Commission · 2003 3 CLT 345 : 2003 3 CPJ 711
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 943 of 1,389
Tribunals and Commissions12 Aug 2002Dismissed
KAILASH CHAND JAIN Vs BIHAR STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2007 4 CPJ 269
Tribunals and Commissions12 Aug 2002Appeal dismissed with costs
PUNJAB STATE ELECTRICITY BOARD Vs JASWINDER SINGH
National Consumer Disputes Redressal Commission · 2003 2 CPC 484 : 2003 4 CPJ 572
Tribunals and Commissions12 Aug 2002Appeals dismissed
T.C.GOVINDASAMY Vs B.KASTHURI
National Consumer Disputes Redressal Commission · 2003 3 CPJ 619
Tribunals and Commissions12 Aug 2002Revision Petition dismissed
SOUTH EASTERN CARRIERS LTD. Vs B.RAJINDRA
National Consumer Disputes Redressal Commission · 2002 2 CPR 393 : 2002 3 CLT 143 : 2002 3 CPJ 133 : 2002 3 CPR 283
Tribunals and Commissions12 Aug 2002Appeal dismissed
N.A.SUDHARSAN Vs MATHEW DOMINIC
National Consumer Disputes Redressal Commission · 2003 3 CPJ 432 : 2003 3 CPR 399 : 2004 1 CPC 327
Tribunals and Commissions12 Aug 2002
Honorary Secretary Elegance Members Associationcomplaina Vs M S Prarthana Construction Company Pvt Ltd
National Consumer Disputes Redressal Commission · 2002 3 CPJ 119
Tribunals and Commissions08 Aug 2002Appeal dismissed
RAJIV SETHI Vs Ansal Properties and Industries Limited
National Consumer Disputes Redressal Commission · 2003 1 CPJ 503
Tribunals and Commissions08 Aug 2002Appeal partly allowed
Life Insurance Corporation of India Vs USHA JAIN
National Consumer Disputes Redressal Commission · 2003 1 CPJ 100
Tribunals and Commissions07 Aug 2002Revision Petition dismissed
Oriental Insurance Co. Ltd. Vs JAI PUNEET WIRES
National Consumer Disputes Redressal Commission · 2003 1 CPJ 201 : 2003 2 CPC 428 : 2003 3 CLT 446
Tribunals and Commissions07 Aug 2002Appeal dismissed
V.Jayaraman Vs SPECIAL OFFICER, M/S. THIRUPATHUR CO-OPERATIVE SUGAR MILLS LTD
National Consumer Disputes Redressal Commission · 2003 3 CPJ 541 : 2003 3 CPR 457
Tribunals and Commissions05 Aug 2002Appeal partly allowed
RADHA COMPANY Vs S.ATMARAM GUPTA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 44
Tribunals and Commissions02 Aug 2002Appeal allowed
Chinnasamy Vs PEERLESS FINANCE AND INVESTMENTS LTD.
National Consumer Disputes Redressal Commission · 2003 1 CLT 633 : 2003 1 CPR 186 : 2003 3 CPJ 438
Tribunals and Commissions02 Aug 2002Revision Petition dismissed
NIDHI GARG Vs STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · 2002 3 CPJ 369
Tribunals and Commissions02 Aug 2002Appeal Disposed of
ORIENTAL INSURANCE COMAPNY LIMITED Vs GULAM AHMED BHAT
National Consumer Disputes Redressal Commission · 2003 1 CPJ 543 : 2003 3 CPR 15
Tribunals and Commissions02 Aug 2002Complaint dismissed
BABANRAO YADAV Vs LION TARACHAND BAPPA HOSPITAL
National Consumer Disputes Redressal Commission · 2002 3 CPR 329 : 2003 1 CPJ 365
Tribunals and Commissions02 Aug 2002
Anita Bhatia Vs Kenyan Airways
National Consumer Disputes Redressal Commission · 2004 1 CPJ 58 : 2004 2 CPR 674
Tribunals and Commissions01 Aug 2002Appeal dismissed
S.P.BARTHWAL Vs MARUTI UDYOG Limited
National Consumer Disputes Redressal Commission · 2003 1 CPJ 298
Tribunals and Commissions01 Aug 2002Revision and Appeal dismissed
WHEELS WORLDER/ Vs PRADEEP KUMAR KHURANA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 324
Tribunals and Commissions01 Aug 2002Ordered accordingly
K.M.BHANDARI Vs TARA MATHUR
National Consumer Disputes Redressal Commission · 2004 2 CPJ 99