Tribunals and Commissions01 Aug 2002Revision Petition dismissed
General Manager, Southern Railway Vs A. SHAMEEM
National Consumer Disputes Redressal Commission · 2003 2 CPJ 55 : 2004 1 CPJ 40
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 944 of 1,389
Tribunals and Commissions01 Aug 2002Revision Petition allowed
Pushpa Jain Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 322
Tribunals and Commissions31 Jul 2002Revision Petition partly allowed
Provident Fund Commissioner Vs Sulekha
National Consumer Disputes Redressal Commission · 2008 1 CPJ 306
Tribunals and Commissions31 Jul 2002Revision Petition dismissed
GHAZIABAD DEV. AUTHORITY Vs R.B. SHARMA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 431
Tribunals and Commissions31 Jul 2002Appeal disposed of
Raj Travels and Tours Ltd Vs JITUBHAI GANDHI
National Consumer Disputes Redressal Commission · 2008 1 CPJ 288
Tribunals and Commissions31 Jul 2002Appeal dismissed
MANAGING DIRECTOR, PATEL ROADWAYS LTD. Vs R.AROCKIA RANI
National Consumer Disputes Redressal Commission · 2003 2 CPJ 646 : 2004 1 CPC 128
Tribunals and Commissions31 Jul 2002Appeal disposed of
GHULAM RASOOL Vs REGIONAL MANAGER, JAndK STATE FOREST CORPN.
National Consumer Disputes Redressal Commission · 2003 2 CPR 372 : 2003 3 CLT 28 : 2003 3 CPJ 576
Tribunals and Commissions30 Jul 2002Allowed
GAMMON INDIA LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2002 3 CPR 141 : 2003 1 CLT 104 : 2003 1 CPC 116 : 2003 2 UC 1046 : 2004 1 CPJ 10
Tribunals and Commissions30 Jul 2002Revision Petition disposed of
Shriram Transport Finance Co. Ltd. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2002 3 CPJ 149
Tribunals and Commissions30 Jul 2002Appeal dismissed
RAKESH SINGHLA Vs AIRPHONE COMMUNICATIONS (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2003 1 CPJ 66 : 2003 1 CPR 542 : 2003 2 CLT 616
Tribunals and Commissions30 Jul 2002Application dismissed
NAND KISHORE MALHAN Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2002 3 CPJ 112
Tribunals and Commissions30 Jul 2002Complaint partly allowed
HIMAYOON JALAL Vs JEHLUM VALLEY COLLEGE
National Consumer Disputes Redressal Commission · 2003 3 CPJ 409 : 2003 3 CPR 312 : 2004 1 CLT 62
Tribunals and Commissions30 Jul 2002
AMRITSAR IMPROVEMENT TRUST Vs SANJAY KUMAR
National Consumer Disputes Redressal Commission · 2002 0 ACJ 589 : 2002 0 NCDRC 68 : 2002 3 CLT 506 : 2002 3 CPJ 107 : 2002 3 CPR 179 : 2003 0 CTJ 28 : 2003 1 CPC 25
Tribunals and Commissions29 Jul 2002Revision Petition dismissed
Ranbir Singh Vs T.R. DAVID
National Consumer Disputes Redressal Commission · 2003 2 CPJ 153
Tribunals and Commissions29 Jul 2002Dismissed
S.A.RAWTHER SPICES (P) LTD. Vs Bank of India
National Consumer Disputes Redressal Commission · 2002 3 CPJ 145 : 2002 3 CPR 226
Tribunals and Commissions29 Jul 2002Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs JAGMANDAR DASS JAIN
National Consumer Disputes Redressal Commission · 2003 2 CPJ 251 : 2003 2 CPR 466 : 2003 3 CLT 177
Tribunals and Commissions29 Jul 2002Appeal dismissed
AMRIK SINGH Vs GHUNGROO
National Consumer Disputes Redressal Commission · 2003 1 CPJ 431
Tribunals and Commissions29 Jul 2002
MAJOR KABAL SINGH Vs Land And Building Deptt
National Consumer Disputes Redressal Commission · 2002 3 CPJ 146
Tribunals and Commissions28 Jul 2002Complaint disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs SCHEDULED CASTES AND SCHEDULED TRIBES/BACKWARD AND MINORITIES COOPERATIVE HOUSING SOCIETY LTD.
National Consumer Disputes Redressal Commission · 2003 2 CPJ 34
Tribunals and Commissions26 Jul 2002Ordered accordingly
Maruti Udyog Ltd. Vs Rajiv Kumar Loomba
National Consumer Disputes Redressal Commission · 2002 3 CPJ 240