Tribunals and Commissions16 Sept 2002Application disposed of
BIPINBHAI JAGJIVANDAS PATEL Vs MODEL DOMESTIC COAL GAS CO. PVT. LTD. CHAIRMAN AND MANAGING DIRECTOR
National Consumer Disputes Redressal Commission · 2003 2 CPJ 37
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 941 of 1,389
Tribunals and Commissions16 Sept 2002Appeal dismissed
PUNJAB URBAN PLANNING AND DEVELOPMENT AUTHORITY Vs SURINDER KAUR
National Consumer Disputes Redressal Commission · 2003 3 CPJ 390
Tribunals and Commissions16 Sept 2002Complaint allowed
K.RAVINDRANATH KOTTOOR Vs PRESIDENT, EXECUTIVE COMMITTEE, KEMPEGOWDA INSTITUTE OF MEDICAL SCIENCES
National Consumer Disputes Redressal Commission · 2003 1 CPJ 80
Tribunals and Commissions12 Sept 2002Complaint disposed of
ASHU BHATIA Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2003 1 CPC 269 : 2003 1 CPJ 130 : 2003 1 CPR 685 : 2003 2 CLT 80
Tribunals and Commissions12 Sept 2002Appeal dismissed
VIJAY TRADING COMPANY Vs Chandrabai
National Consumer Disputes Redressal Commission · 2003 1 CPJ 575 : 2003 2 CLT 92
Tribunals and Commissions12 Sept 2002Appeal dismissed
Balbir Singh Vs LUDHIANA IMPROVEMENT TRUST
National Consumer Disputes Redressal Commission · 2003 3 CLT 250 : 2003 3 CPJ 364
Tribunals and Commissions12 Sept 2002
SURESH BHAI Vs PATNA TELEPHONES
National Consumer Disputes Redressal Commission · 2002 0 NCDRC 87 : 2003 2 CPC 575
Tribunals and Commissions10 Sept 2002Complaint dismissed
ATAM PARKASH Vs SILVERTON COOPERATIVE HOUSE BUILDING SOCIETY
National Consumer Disputes Redressal Commission · 2004 1 CPJ 492
Tribunals and Commissions09 Sept 2002Appeal dismissed
AMITA RASTOGI Vs LIC of India
National Consumer Disputes Redressal Commission · 2003 1 CPJ 193
Tribunals and Commissions06 Sept 2002C.A.dismissed
VEER VARDHMAN TEXTILE MILLS LTD. Vs CLAUS HIRSCHBURGER GmbH
National Consumer Disputes Redressal Commission · 2003 2 CPJ 19
Tribunals and Commissions05 Sept 2002Appeal allowed
PUNJAB CIVIL And CONSUMER WELFARE FRONT (REGD.) Vs PEPSU ROAD TRANSPORT CORPORATION
National Consumer Disputes Redressal Commission · 2004 3 CPJ 362
Tribunals and Commissions04 Sept 2002Petitions allowed
SANJAY R. KOTHARI Vs SOUTH MUMBAI CONSUMER DISPUTES REDRESSAL FORUM
National Consumer Disputes Redressal Commission · 2003 1 CLT 364 : 2003 3 CPJ 116
Tribunals and Commissions04 Sept 2002Proceedings disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs CONSUMER COOP. STORE
National Consumer Disputes Redressal Commission · 2003 1 CPJ 9
Tribunals and Commissions04 Sept 2002Appeal dismissed
United India Insurance Co. Ltd. Vs G.CHANRAMOHAN
National Consumer Disputes Redressal Commission · 2003 1 CPJ 546
Tribunals and Commissions03 Sept 2002Appeal dismissed
SIMAR SINGH SAWHNEY Vs ZONAL MANAGER, UNIT TRUST OF INDIA
National Consumer Disputes Redressal Commission · 2003 1 CPJ 633 : 2003 2 CLT 320
Tribunals and Commissions03 Sept 2002Revision Petition dismissed
STIC TRAVELS (P) LTD. Vs INDRA KATHPALIA
National Consumer Disputes Redressal Commission · 2003 2 CPC 579 : 2003 3 CPJ 108
Tribunals and Commissions03 Sept 2002Complaints partly allowed
M.Suryanarayana Vs SHAKUNTALAMMA
National Consumer Disputes Redressal Commission · 2003 2 CPJ 135
Tribunals and Commissions02 Sept 2002Appeal allowed
ANIL WAHI Vs WORLD WIDE IMMIGRATION CONSULTANCY SERVICES
National Consumer Disputes Redressal Commission · 2004 1 CPJ 357
Tribunals and Commissions01 Sept 2002
Bhopal Vikas Pradhikaran Vs Smt. Kusum Kurchaniya
National Consumer Disputes Redressal Commission · 2003 3 CPJ 106
Tribunals and Commissions30 Aug 2002Appeal partly allowed
Hindustan Ciba Geigy Ltd. Vs SHANKER PATEL
National Consumer Disputes Redressal Commission · 2003 2 CPJ 238