Tribunals and Commissions01 Aug 2003Appeal dismissed
National Insurance Co. Ltd. Vs BHAGWATI CHARAN AGARWAL
National Consumer Disputes Redressal Commission · 2003 4 CPJ 515 : 2004 1 CLT 154 : 2004 1 CPC 44
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 885 of 1,389
Tribunals and Commissions01 Aug 2003
SYNDICATE TOURS AND TRAVELS Vs CONSUMER EDUCATION AND RESEARCH SOCIETY
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 44 : 2003 3 CPJ 163
Tribunals and Commissions01 Aug 2003
HARYANA STATE ELECTRICITY BOARD Vs ANAND MEDICOS
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 60 : 2003 3 CLT 199 : 2003 3 CPJ 175 : 2003 3 CPR 38
Tribunals and Commissions31 Jul 2003Appeal dismissed
RAMRAJ SINGH Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2003 3 CPJ 167
Tribunals and Commissions31 Jul 2003Appeal 324/2003 allowed
RANJNA BHARDWAJ Vs Rekha Rani
National Consumer Disputes Redressal Commission · 2003 3 CPJ 697 : 2004 2 CLT 24 : 2004 2 CPR 16
Tribunals and Commissions31 Jul 2003Appeal dismissed
KISHORE AUTOMOBILE (P) LTD. Vs PREMA CHANDRA BENIA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 321
Tribunals and Commissions31 Jul 2003Appeal allowed
SAMIR KUMAR PATTANAIK Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 592
Tribunals and Commissions31 Jul 2003Appeal dismissed
HINDUSTAN YARN TWISTING CO. Vs ALLAHABAD BANK
National Consumer Disputes Redressal Commission · 2003 4 CPJ 648
Tribunals and Commissions31 Jul 2003
ASHOK KUMAR TRIPATHY Vs CHAIRMAN, ORISSA STATE HOUSING BOARD
National Consumer Disputes Redressal Commission · 2004 3 CPJ 653 : 2005 1 CPR 690
Tribunals and Commissions30 Jul 2003Complaint disposed of
SYED SHAMIM INDRABI Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2005 1 CPJ 304
Tribunals and Commissions30 Jul 2003Appeal dismissed
CHAND SINGHAppella Vs SUB-DIVISIONAL OFFICER, SUB-DIVISION OFFICE, P.S.E.B.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 619
Tribunals and Commissions30 Jul 2003Appeal disposed of
KANDULA VENKATESWARA RAO Vs P.Govinda Rao
National Consumer Disputes Redressal Commission · 2003 4 CPJ 338
Tribunals and Commissions30 Jul 2003Complaint dismissed
AARTI SHARMA @ JUHI SHARMA Vs INDU PRABHAKAR
National Consumer Disputes Redressal Commission · 2003 4 CPJ 589 : 2004 1 CLT 265 : 2004 2 CPR 30
Tribunals and Commissions30 Jul 2003
GURNAM SINGH Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 2004 4 CPJ 740
Tribunals and Commissions29 Jul 2003Revision Petition dismissed
HUDA Vs KAPIL CHAWLA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 57
Tribunals and Commissions29 Jul 2003Revision Petitions dismissed
HUDA Vs ANITA CHAUDHARY
National Consumer Disputes Redressal Commission · 2003 3 CPJ 148 : 2003 3 CPR 45 : 2004 1 CLT 381
Tribunals and Commissions29 Jul 2003Appeals allowed
G.D. SINGH Vs Parminder Singh
National Consumer Disputes Redressal Commission · 2004 1 CLT 690 : 2004 2 CPJ 179
Tribunals and Commissions29 Jul 2003Complaint disposed of
SAVIKAR PLYBOARDS LIMITED Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2003 3 CPJ 424 : 2003 3 CPR 379
Tribunals and Commissions29 Jul 2003Appeal dismissed
CALCUTTA EXPRESS ROADLINES PVT. LTD. Vs CADILA HEALTHCARE LIMITED
National Consumer Disputes Redressal Commission · 2003 4 CPJ 517
Tribunals and Commissions29 Jul 2003Appeal dismissed
Life Insurance Corporation of India Vs MEERA DEVAL
National Consumer Disputes Redressal Commission · 2003 3 CPJ 525 : 2003 3 CPR 453 : 2004 1 CLT 479