Tribunals and Commissions07 Aug 2003Appeal partly allowed
Union of India Vs RAJESHWAR TIWARY
National Consumer Disputes Redressal Commission · 2003 4 CPJ 678 : 2004 1 CPR 62 : 2004 2 CLT 72
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 884 of 1,389
Tribunals and Commissions06 Aug 2003Revision Petition dismissed
AKASH GANGA BUILDERS And ENGG. (P) LTD. Vs SHANTA RANI SHARMA
National Consumer Disputes Redressal Commission · 2003 3 CPJ 147
Tribunals and Commissions06 Aug 2003Complaints disposed of
BHARATI BANERJEE Vs C.M.S. COMPUTERS LTD.
National Consumer Disputes Redressal Commission · 2003 3 CLT 497 : 2003 3 CLT 584 : 2003 3 CPR 89 : 2003 4 CPJ 67 : 2004 1 CPC 13 : 2004 1 CPR 110
Tribunals and Commissions06 Aug 2003Complaint dismissed
JAGAT NARAYAN CHAUBE Vs ACHAL SEPAHA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 435 : 2004 1 CPR 671
Tribunals and Commissions06 Aug 2003Appeal disposed of
GENERAL MANAGER, DEPARTMENT OF TELECOMMUNICATION Vs Krishan Kumar Sharma
National Consumer Disputes Redressal Commission · 2003 4 CPJ 222
Tribunals and Commissions06 Aug 2003Appeal allowed
U.P.AVAS VIKAS PARISHAD Vs HARNARAYAN GUPTA
National Consumer Disputes Redressal Commission · 2003 4 CPJ 415 : 2004 1 CPR 91
Tribunals and Commissions06 Aug 2003Appeal allowed
DIVISIONAL RAILWAY MANAGER, NORTH-EAST RAILWAYS Vs MAULANA ABDUL KALAM AZAD MINORITIES SOCIETY
National Consumer Disputes Redressal Commission · 2003 3 CLT 624 : 2003 4 CPJ 487
Tribunals and Commissions06 Aug 2003Appeal dismissed
United India Insurance Co. Ltd. Vs BURGIGUL PHOTOSTAT
National Consumer Disputes Redressal Commission · 2004 4 CPJ 752 : 2005 1 CPR 510
Tribunals and Commissions05 Aug 2003Appeal dismissed
CHIEF ENGINEER, GUJARAT ELECTRICITY BOARD Vs MAKWANA ASHOK KUMAR MULJIBHAI
National Consumer Disputes Redressal Commission · 2003 4 CPJ 393 : 2004 1 CPR 413
Tribunals and Commissions04 Aug 2003Complaint allowed
KONARK ROLLER FLOUR MILLS PVT. LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 0 CTJ 962 : 2003 2 CPC 545 : 2003 3 CPJ 149 : 2003 3 CPR 47 : 2004 1 CLT 374
Tribunals and Commissions04 Aug 2003Revision Petition dismissed
MAYA DEVI KESHWANI Vs M.P.Housing Board
National Consumer Disputes Redressal Commission · 2003 3 CPJ 161
Tribunals and Commissions04 Aug 2003Revision Petitions allowed
PUNJAB STATE ELECTRICITY BOARD Vs ZORA SINGH
National Consumer Disputes Redressal Commission · 2003 3 CPJ 169 : 2003 3 CPR 21 : 2004 1 CLT 499
Tribunals and Commissions04 Aug 2003Appeal dismissed
Vijay Fire Protection Systems Ltd. Vs DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO.
National Consumer Disputes Redressal Commission · 2003 3 CPJ 179 : 2003 3 CPR 37
Tribunals and Commissions04 Aug 2003Appeal allowed
BIRENDRA NATH KOYAL Vs W.B.S.E.B.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 454 : 2004 1 CLT 166
Tribunals and Commissions04 Aug 2003Appeal dismissed
MALWA CONSUMER STORE Vs MODI XEROX LIMITED
National Consumer Disputes Redressal Commission · 2003 4 CPJ 524 : 2004 1 CLT 156
Tribunals and Commissions04 Aug 2003
ABDUL AZIZ BHAT Vs ORIENTAL INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 2004 4 CPJ 674 : 2005 1 CPR 607
Tribunals and Commissions01 Aug 2003Appeal allowed
KUSUMBEN BABURAV KHEDKAR Vs PROPRIETOR HARISIDH CONSTRUCTION PVT. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 433
Tribunals and Commissions01 Aug 2003Appeal dismissed
TRILOKI NATH JAISWAL Vs State Bank of India
National Consumer Disputes Redressal Commission · 2004 1 CPJ 468 : 2004 2 CLT 311
Tribunals and Commissions01 Aug 2003Complaints allowed.
SOMNATH GANPATRAO KADAM Vs BALUWALA BUILDERS
National Consumer Disputes Redressal Commission · 2005 2 CPJ 338
Tribunals and Commissions01 Aug 2003Appeal dismissed
DHARAM PAL Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2003 4 CPJ 459 : 2004 1 CLT 27