COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 882 of 1,389

Tribunals and Commissions14 Aug 2003Complaint dismissed

O.AISHA BI Vs J.R.DANIAL

National Consumer Disputes Redressal Commission · 2003 3 CPJ 178 : 2003 3 CPR 100 : 2004 1 CPC 312

Tribunals and Commissions14 Aug 2003Revision Petition dismissed

Madhu Vs SWASTIK BUILDERS

National Consumer Disputes Redressal Commission · 2003 2 CPC 534 : 2003 3 CPR 75 : 2003 4 CPJ 14