Tribunals and Commissions28 Aug 2003
DINESH CHANDRA MODY Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 335
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 880 of 1,389
Tribunals and Commissions28 Aug 2003
PRAKASHBHAI NARANBHAI SUYANI Vs BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2004 2 CPJ 465
Tribunals and Commissions27 Aug 2003Complaint disposed of
GARG STORES Vs DURGA ICE And COLD STORAGE
National Consumer Disputes Redressal Commission · 2003 4 CPJ 535 : 2004 1 CLT 107
Tribunals and Commissions27 Aug 2003Appeal dismissed
National Insurance Co. Ltd. Vs AASHIR MENON
National Consumer Disputes Redressal Commission · 2004 1 CPJ 614
Tribunals and Commissions27 Aug 2003Appeal dismissed
S.P. Jain Vs UDAY TOURS AND TRAVELS (P) LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 167
Tribunals and Commissions27 Aug 2003Complaints allowed
M.JANAKI Vs VIJAYA SRI CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 2003 3 CLT 592 : 2003 4 CPJ 292 : 2004 1 CPR 176
Tribunals and Commissions27 Aug 2003Appeal partly allowed
SUMAN RESORTS INDIA LTD. Vs JASWANTLAL C.SHAH
National Consumer Disputes Redressal Commission · 2003 4 CPJ 670
Tribunals and Commissions27 Aug 2003
VALLURUPALLI VANAJA Vs Divisional Manager, New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 76 : 2004 3 CPR 89
Tribunals and Commissions27 Aug 2003
DELHI AND DISTRICT CRICKET ASSOCIATION Vs HARSIMRON SINGH SANDHU
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 57
Tribunals and Commissions26 Aug 2003Appeal partly allowed
Bharat Sanchar Nigam Ltd. Vs Amir Khan
National Consumer Disputes Redressal Commission · 2004 1 CPJ 149 : 2004 2 CPR 179
Tribunals and Commissions26 Aug 2003Appeals allowed
CHIEF ADMINISTRATOR, PUDA Vs SHABNAM VIRK
National Consumer Disputes Redressal Commission · 2003 3 CPJ 191 : 2003 3 CPR 72
Tribunals and Commissions26 Aug 2003Appeal dismissed
ANITA CHHABRA Vs Registrar, Punjab University
National Consumer Disputes Redressal Commission · 2003 4 CPJ 246
Tribunals and Commissions26 Aug 2003Appeal partly allowed
SULAKSHA JAGANATH PARULEKAR Vs K. RAVINDRANATH
National Consumer Disputes Redressal Commission · 2004 3 CPJ 568
Tribunals and Commissions26 Aug 2003
ANIL KUMAR Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 55 : 2003 3 CPR 85 : 2003 4 CPJ 50 : 2004 0 ACJ 10 : 2004 1 CPC 81
Tribunals and Commissions26 Aug 2003
PURAN CHAND WADHWA Vs Hamil Era Textiles Ltd
National Consumer Disputes Redressal Commission · 2003 2 CPC 527 : 2003 3 CLT 488 : 2003 3 CPR 130 : 2003 4 CPJ 26 : 2003 48 SCL 59
Tribunals and Commissions25 Aug 2003C.R.P. and C.M.P. dismissed
K. THILLAINAYAKAM Vs COMMISSIONER, MADURAI CITY MUNICIPAL CORPORATION
National Consumer Disputes Redressal Commission · 2003 4 CPJ 603 : 2004 1 CLT 245
Tribunals and Commissions25 Aug 2003Complaint dismissed
PARTHA SARATHI SENGUPTA Vs S.BASU
National Consumer Disputes Redressal Commission · 2003 4 CPJ 419
Tribunals and Commissions25 Aug 2003Appeal dismissed
CHIEF POST MASTER, GENERAL POST OFFICE, PARLIAMENT STREET Vs BISHAN SETH
National Consumer Disputes Redressal Commission · 2004 3 CLT 73 : 2004 3 CPJ 196
Tribunals and Commissions25 Aug 2003Appeal partially allowed
RIDHI SIDHI INDUSTRIES Vs ASHOK KUMAR BRIJMOHAN DALMIYA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 217
Tribunals and Commissions25 Aug 2003Appeal dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs CHANDER SHEKHAR JULKA
National Consumer Disputes Redressal Commission · 2004 2 CLT 606 : 2004 2 CPJ 246