Tribunals and Commissions13 Oct 2003Appeal dismissed
Oriental Insurance Co. Ltd. Vs Mohan Lal
National Consumer Disputes Redressal Commission · 2004 1 CPC 454 : 2004 1 CPJ 409
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 873 of 1,389
Tribunals and Commissions10 Oct 2003Appeal partly allowed.
DEPUTY ENGINEER, G.E.B. Vs BALDEVBHAI A. PATEL
National Consumer Disputes Redressal Commission · 2004 1 CPC 215 : 2004 1 CPJ 64
Tribunals and Commissions09 Oct 2003Appeal allowed
AVTAR SINGH SAHOTA Vs PEARL INTERNATIONAL TOURS AND TRAVELS PVT. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 673
Tribunals and Commissions08 Oct 2003Appeal disposed of
Nagesh Kumar Vs ASHISH KHANNA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 566
Tribunals and Commissions08 Oct 2003Complaint disposed of
V.K.S. ADIGAL Vs PRIME TRAVELS
National Consumer Disputes Redressal Commission · 2004 1 CPJ 566 : 2004 2 CLT 383
Tribunals and Commissions08 Oct 2003Revision Petition dismissed
New India Assurance Co. Ltd. Vs RANJEEV MOTORS AND PETRO PRODUCTS PVT. LTD.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 206 : 2004 2 CPR 601
Tribunals and Commissions08 Oct 2003Appeal disposed of
BHAGWAN DASS PACHOURI Vs MAHANAGAR TELEPHONE NIGAM LIMITED
National Consumer Disputes Redressal Commission · 2004 2 CPJ 210 : 2004 2 CPR 520
Tribunals and Commissions08 Oct 2003Appeal dismissed
K.S. GOPALKRISHNAN Vs PRESIDENT/GENERAL SECRETARY, VASANT CO-OPERATIVE GROUP HOUSING SOCIETY
National Consumer Disputes Redressal Commission · 2004 2 CLT 574 : 2004 2 CPJ 270
Tribunals and Commissions08 Oct 2003Appeal partly allowed
MAHANAGAR TELEPHONE NIGAM LIMITED Vs MAHESH NAITHANI
National Consumer Disputes Redressal Commission · 2004 2 CPJ 537
Tribunals and Commissions08 Oct 2003Appeal partly allowed
Union of India Vs PURSHOTTAM V. MOORJANI
National Consumer Disputes Redressal Commission · 2003 4 CPJ 749
Tribunals and Commissions07 Oct 2003Appeal dismissed
P.N.WANCHOO Vs Air France
National Consumer Disputes Redressal Commission · 2004 1 CPC 155 : 2004 1 CPJ 483 : 2004 2 CLT 353 : 2005 1 CPR 429
Tribunals and Commissions07 Oct 2003Appeal dismissed
RAVI JOSHI Vs TATA INFOTECH LTD.
National Consumer Disputes Redressal Commission · 2004 3 CPJ 419
Tribunals and Commissions06 Oct 2003Appeal disposed of
MARUTI UDYOG Vs VIKAS VINAYAK
National Consumer Disputes Redressal Commission · 2004 1 CPC 89 : 2004 1 CPJ 206 : 2004 2 CLT 177
Tribunals and Commissions06 Oct 2003Appeal allowed
Life Insurance Corporation of India Vs Narinder Kaur
National Consumer Disputes Redressal Commission · 2004 1 CPC 164
Tribunals and Commissions06 Oct 2003Appeal disposed of
ANUJA SAINI Vs GOLDEN PROJECTS LIMITED
National Consumer Disputes Redressal Commission · 2003 4 CPJ 661
Tribunals and Commissions03 Oct 2003Appeals dismissed
NEW INDIA ASSURANCE COMPANY LIMITED Vs PARULBEN YOGESHBHAI BHATT
National Consumer Disputes Redressal Commission · 2004 1 CPJ 516 : 2004 2 CLT 321
Tribunals and Commissions01 Oct 2003Revision Petition dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs RATTAN PRAKASH GARG
National Consumer Disputes Redressal Commission · 2003 3 CLT 586 : 2003 4 CPJ 68 : 2004 1 CPC 6
Tribunals and Commissions01 Oct 2003
SWARAJ MAZDA LTD. Vs P.K.CHAKKAPPORE
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 35 : 2004 1 CPC 421 : 2004 1 CPR 24 : 2004 2 CLT 38 : 2005 0 ACJ 496 : 2005 2 CPJ 72
Tribunals and Commissions30 Sept 2003Appeal disposed of
BHARAT GENERAL STORES Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2004 2 CPJ 677
Tribunals and Commissions30 Sept 2003Appeal disposed of
RAKESH JAIN Vs Mahanagar Telephone Nigam Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 486