Tribunals and Commissions20 Oct 2003Appeal dismissed
PUNJAB STATE ELECTRICITY BOARD Vs Ram Parkash
National Consumer Disputes Redressal Commission · 2004 2 CLT 169 : 2004 2 CPC 245 : 2004 4 CPJ 666
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 872 of 1,389
Tribunals and Commissions17 Oct 2003Appeal dismissed
TRANSPORT CORPORATION OF INDIA LTD. Vs TURBO BEARING PVT. LTD.
National Consumer Disputes Redressal Commission · 2003 4 CPJ 563 : 2004 1 CLT 336
Tribunals and Commissions17 Oct 2003
UNION BANK OF INDIA Vs CHANDRIKA RAI AND TIPURARI RAI
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 11
Tribunals and Commissions16 Oct 2003Appeal dismissed
KESHAV BABU TARE Vs EXECUTIVE ENGINEER, M.S.E.B.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 262 : 2004 2 CLT 235
Tribunals and Commissions16 Oct 2003Appeal dismissed
ORIENTAL INSURANCE Company Limited Vs BABULAL AGNIHOTRI
National Consumer Disputes Redressal Commission · 2004 1 CPJ 335 : 2004 1 CPR 630 : 2004 2 CLT 185
Tribunals and Commissions15 Oct 2003Revision Petition dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs SATISH CHANDER SOOD
National Consumer Disputes Redressal Commission · 2003 3 CLT 587 : 2003 4 CPJ 71 : 2004 1 CPC 7
Tribunals and Commissions15 Oct 2003Appeal allowed
EAST WEST OPTICIANS Vs RAJIV GUPTA
National Consumer Disputes Redressal Commission · 2004 1 CPC 169 : 2004 1 CPJ 152 : 2004 1 CPR 315
Tribunals and Commissions15 Oct 2003Appeal dismissed
ASHOK KUMAR AGGARWAL Vs HARDWAR DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2003 4 CPJ 149
Tribunals and Commissions15 Oct 2003Appeal dismissed
SANYOG CHITS PVT. LTD. Vs CENTRAL DISTRICT CONSUMER REDRESSAL FORUM And NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2004 2 CLT 565 : 2004 2 CPJ 260
Tribunals and Commissions15 Oct 2003C.A. disposed of
POLYFOAMS PVT. LTD. Vs Premier Automobiles Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 14
Tribunals and Commissions15 Oct 2003Appeal allowed
NEW KHODIYAR TRANSPORT COMPANY Vs MANISH PANDYA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 313
Tribunals and Commissions15 Oct 2003Appeal partly allowed
New India Assurance Co. Ltd. Vs RASIKLAL CHHAGANLAL SHAH
National Consumer Disputes Redressal Commission · 2004 3 CPJ 701
Tribunals and Commissions14 Oct 2003Revision dismissed
RAM SAINI Vs SURABHI FORESTS (I) LIMITED
National Consumer Disputes Redressal Commission · 2004 1 CPJ 373 : 2004 2 CLT 218 : 2004 2 CPR 401
Tribunals and Commissions14 Oct 2003Appeal dismissed
LEELA JINDAL Vs DEEPAK TRANSPORT CORPORATION
National Consumer Disputes Redressal Commission · 2004 1 CPJ 513
Tribunals and Commissions14 Oct 2003Petition disposed of
Javitri Devi Vs Manager, Syndicate Bank
National Consumer Disputes Redressal Commission · 2004 2 CPC 566 : 2004 3 CPJ 118
Tribunals and Commissions14 Oct 2003Appeal allowed
USHA KHAIR Vs H.P. Housing Board
National Consumer Disputes Redressal Commission · 2004 4 CPJ 203 : 2005 1 CPR 232
Tribunals and Commissions14 Oct 2003Appeal allowed
PRAVINBHAI P.PATEL Vs Oriental Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 319 : 2004 2 CLT 189
Tribunals and Commissions14 Oct 2003
VENKATESH TRADING CO. Vs SECRETARY APMC, KARNATAKA
National Consumer Disputes Redressal Commission · 2003 0 NCDRC 15 : 2003 4 CPJ 150 : 2004 1 CPC 416 : 2004 1 CPR 5 : 2004 2 CLT 41
Tribunals and Commissions13 Oct 2003Appeal dismissed
A.C.RISHI Vs UNION OF INDIA THROUGH THE CHIEF POST MASTER GENERAL, NEW DELHI
National Consumer Disputes Redressal Commission · 2004 1 CPJ 264 : 2004 2 CLT 236 : 2004 2 CPR 10
Tribunals and Commissions13 Oct 2003Appeal disposed of
KAMLESH HANDA Vs ORIENTAL INSURANCE CO. Limited
National Consumer Disputes Redressal Commission · 2004 2 CPJ 336