Tribunals and Commissions25 Sept 2003
SENIOR POST MASTER, HEAD POST OFFICE Vs K.G. SHARMA
National Consumer Disputes Redressal Commission · 2004 2 CPJ 136 : 2004 2 CPR 530
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 875 of 1,389
Tribunals and Commissions24 Sept 2003Appeal dismissed
RAMESH MITTAL Vs PUNJAB SMALL SCALE AND EXPORT CORPORATION
National Consumer Disputes Redressal Commission · 2004 1 CPC 93 : 2004 1 CPJ 504
Tribunals and Commissions24 Sept 2003Appeal disposed of
Unit Trust of India Vs PANNALAL MALIKARJUNA SHARMA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 315 : 2004 1 CPR 685 : 2004 2 CLT 188
Tribunals and Commissions24 Sept 2003Appeal dismissed
SACRED FARM PRODUCTS (INDIA) Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2004 1 CPC 99 : 2004 1 CPJ 188 : 2004 2 CLT 165 : 2004 2 CPR 318
Tribunals and Commissions24 Sept 2003Appeal dismissed
PUBLIC HEALTH ENGG. DEPTT. Vs MARIE D. SILVA
National Consumer Disputes Redressal Commission · 2004 4 CPJ 769
Tribunals and Commissions23 Sept 2003Appeals allowed
SRI SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD. Vs RAMKRISHNA KASHINATH WANKAR
National Consumer Disputes Redressal Commission · 2004 1 CPJ 362 : 2004 1 CPR 617 : 2004 2 CLT 155
Tribunals and Commissions23 Sept 2003Appeal allowed
LIC OF INDIA Vs K.R. VARIJAKSHAN
National Consumer Disputes Redressal Commission · 2004 4 CPJ 586
Tribunals and Commissions23 Sept 2003Appeal allowed
SECRETARY, BHUBANESWAR STOCK EXCHANGE ASSOCIATION LTD. Vs GIRIJA SANKAR DASH
National Consumer Disputes Redressal Commission · 2004 2 CPJ 86
Tribunals and Commissions23 Sept 2003Appeal dismissed
SDO (TELEPHONE), DEPARTMENT OF TELECOMMUNICATION Vs GURCHARAN SINGH
National Consumer Disputes Redressal Commission · 2004 2 CPC 164 : 2004 4 CPJ 658 : 2005 1 CLT 470
Tribunals and Commissions22 Sept 2003Appeal dismissed
T.G. Abraham Vs MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION
National Consumer Disputes Redressal Commission · 2004 2 CLT 647 : 2004 2 CPC 442 : 2004 3 CPJ 6 : 2004 3 CPR 505
Tribunals and Commissions22 Sept 2003Appeal dismissed
BOMBAY HOSPITAL And MEDICAL RESEARCH CENTRE Vs KRISHNABEHARI M.AGGARWAL
National Consumer Disputes Redressal Commission · 2003 4 CPJ 61
Tribunals and Commissions22 Sept 2003Appeal allowed
Gopalan Vs N.MOIDEENKUTTY
National Consumer Disputes Redressal Commission · 2004 3 CPR 439 : 2005 1 CPJ 711
Tribunals and Commissions22 Sept 2003
Hameed Vs INDO ARAB TRAVELS
National Consumer Disputes Redressal Commission · 2004 4 CPJ 215 : 2005 1 CPR 239
Tribunals and Commissions22 Sept 2003Appeal allowed
VIJAYALEKSHMI GOPINATH Vs P. S. DHARMANGATHAN
National Consumer Disputes Redressal Commission · 2004 3 CLT 584 : 2004 3 CPR 640 : 2004 4 CPJ 263
Tribunals and Commissions22 Sept 2003Appeal disposed of
PHILIPKUTTY JOSEPH Vs BRANCH MANAGER, CATHOLIC SYRIAN BANK
National Consumer Disputes Redressal Commission · 2004 2 CPC 544 : 2004 3 CPJ 86
Tribunals and Commissions22 Sept 2003Appeal allowed
EXCELLENT SOFTTECH LIMITED Vs JATINDER SINGH WALIA
National Consumer Disputes Redressal Commission · 2004 2 CPC 144 : 2004 3 CPJ 711
Tribunals and Commissions20 Sept 2003Appeal Partly allowed
National Insurance Co. Ltd. Vs HIREN NATVARLAL DHOLAKIA
National Consumer Disputes Redressal Commission · 2004 1 CPJ 391
Tribunals and Commissions19 Sept 2003R.P. disposed of
PARMESHWAR EXPORTS (P) LTD. Vs AUTOLINKS LTD.
National Consumer Disputes Redressal Commission · 2004 1 CPJ 302 : 2004 2 CLT 257 : 2004 2 CPC 222
Tribunals and Commissions19 Sept 2003Appeal dismissed.
Union of India Vs VINOD SANGHI
National Consumer Disputes Redressal Commission · 2005 2 CPJ 250
Tribunals and Commissions19 Sept 2003Appeals dismissed
Chhattisgarh State Electricity Board Vs GAURISHANKAR KESHARWANI
National Consumer Disputes Redressal Commission · 2004 2 CPJ 442