COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 758 of 1,389

Tribunals and Commissions20 Dec 2005Appeal dismissed

MTNL Vs SALEKH CHAND JAIN

National Consumer Disputes Redressal Commission · 2006 2 CLT 175 : 2006 2 CPC 228 : 2006 2 CPJ 85 : 2006 2 UC 1357