Tribunals and Commissions19 Jan 2006Revision Petition dismissed
Kanti Lal Rathore Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2006 2 CPC 26 : 2006 2 CPJ 137
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 756 of 1,389
Tribunals and Commissions19 Jan 2006Revision Petition dismissed
LT. COL. P.K. KAPUR (RETD.) Vs M.D.ARMY WELFARE HOUSING ORGANISATION
National Consumer Disputes Redressal Commission · 2006 2 CLT 385 : 2006 2 CPC 159 : 2006 2 CPJ 255 : 2006 2 CPR 285
Tribunals and Commissions19 Jan 2006Review Petition dismissed
NANDITA SHAMNIK Vs D.L.F. UNIVERSAL LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPR 321 : 2006 2 CLT 115 : 2006 2 CLT 245 : 2006 2 CPJ 8 : 2006 2 CPR 456
Tribunals and Commissions19 Jan 2006R.P.allowed
MAHANTAYYA Vs MAHALAKSHMI TRACTOR
National Consumer Disputes Redressal Commission · 2006 1 CPC 400 : 2006 1 CPJ 112 : 2006 1 CPR 263
Tribunals and Commissions18 Jan 2006Appeal allowed
Hemlata Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2006 3 CPJ 240
Tribunals and Commissions18 Jan 2006Revision Petition dismissed
K.E.B EMPLOYEES CO-OPERATIVE SOCIETY LIMITED Vs V.MUNIVENKATAPPA
National Consumer Disputes Redressal Commission · 2006 2 CLT 470 : 2006 2 CPC 309 : 2006 2 CPJ 352
Tribunals and Commissions18 Jan 2006Complaints dismissed
S.R.Shivaprakash Vs Wockhardt Hospital Limited
National Consumer Disputes Redressal Commission · 2006 2 CLT 291 : 2006 2 CPC 64 : 2006 2 CPJ 123
Tribunals and Commissions18 Jan 2006Dismissed
NATIONAL INSURANCE COMPANY Vs LAJWANTI
National Consumer Disputes Redressal Commission · 2007 2 CPJ 48 : 2007 2 UC 1267
Tribunals and Commissions18 Jan 2006
SURESH C.MIRCHANDANI Vs RAMESH CHANDRA VYAS
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 112 : 2006 1 CPC 514 : 2006 3 CPJ 249
Tribunals and Commissions18 Jan 2006
HEAD POST MASTER Vs RAJESH JAIN
National Consumer Disputes Redressal Commission · 2006 2 CPJ 102
Tribunals and Commissions17 Jan 2006Appeal dismissed
T.D.M.CHAPRA Vs SHIV DAYAL SINGH
National Consumer Disputes Redressal Commission · 2006 3 CPR 86 : 2006 4 CPJ 253
Tribunals and Commissions17 Jan 2006Ordered accordingly
LISI Vs ARUMAIRAJ DEVADAS (DR.)
National Consumer Disputes Redressal Commission · 2006 2 CPR 163 : 2006 3 CPJ 262
Tribunals and Commissions17 Jan 2006
BHIM SINGH Vs PREM KUMAR
National Consumer Disputes Redressal Commission · 2006 1 CPC 383 : 2006 1 CPJ 462 : 2006 2 CLT 179
Tribunals and Commissions17 Jan 2006
LIFE INSURANCE CORPORATION OF INDIA Vs ROSHNI DEVI
National Consumer Disputes Redressal Commission · 2006 1 CPJ 458
Tribunals and Commissions16 Jan 2006
Abhijeet Mitra Vs Rana Chandramohan Singh
National Consumer Disputes Redressal Commission · 2006 1 CPJ 587
Tribunals and Commissions16 Jan 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs Nand Lal Chandel
National Consumer Disputes Redressal Commission · 2006 2 CPJ 124
Tribunals and Commissions13 Jan 2006Appeal dismissed
K. SRINIVASA MURTHY Vs VENKATARAMANI, AUDITOR
National Consumer Disputes Redressal Commission · 2006 2 CPJ 177
Tribunals and Commissions13 Jan 2006Appeal allowed
A.LATHA Vs Sekar
National Consumer Disputes Redressal Commission · 2006 2 CPR 110 : 2006 4 CPJ 239
Tribunals and Commissions13 Jan 2006Appeal dismissed
PRITHU NATH And COMPANY Vs TUBE ROSE ESTATE (P) LTD.
National Consumer Disputes Redressal Commission · 2003 3 UC 1707 : 2006 2 CLT 454 : 2006 2 CPC 292 : 2006 2 CPJ 332 : 2006 2 CPR 101
Tribunals and Commissions13 Jan 2006
BRIGHT VISION PVT. LTD. Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 19 : 2006 1 CPJ 121 : 2006 1 CPR 253 : 2006 2 CPC 310