Tribunals and Commissions01 Feb 2006Partly Allowed
S A BHAGWAN SETTY Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2007 1 CPJ 16
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 754 of 1,389
Tribunals and Commissions01 Feb 2006Appeal allowed
PAHARU RAM Vs ANIL KESHARWANI
National Consumer Disputes Redressal Commission · 2006 3 CPJ 157
Tribunals and Commissions31 Jan 2006Appeal partly allowed
Guru Gobind Singh Indraprastha University Vs P.L. GIRDHAR
National Consumer Disputes Redressal Commission · 2006 2 CLT 653 : 2006 3 CPJ 36
Tribunals and Commissions31 Jan 2006
ORIENTAL INSURANCE CO. LTD. Vs KERALA AVIATION TRAINING CENTRE
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 25 : 2006 2 CLT 244 : 2006 2 CPJ 93
Tribunals and Commissions31 Jan 2006
ING VYSYA BANK LTD. Vs Y.G.SREERAM SETTY
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 22 : 2006 1 CPJ 182
Tribunals and Commissions31 Jan 2006
Pushpa Devi Jain Vs UNITED INDIA INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2006 1 CPJ 605
Tribunals and Commissions31 Jan 2006
Navya S Vs Manipal Northside Hospital
National Consumer Disputes Redressal Commission · 2006 2 CLT 264 : 2006 2 CPJ 48
Tribunals and Commissions30 Jan 2006Appeal partly allowed
RINA SINHA Vs State Bank of India
National Consumer Disputes Redressal Commission · 2006 3 CPJ 116
Tribunals and Commissions30 Jan 2006Revision Petition dismissed
NAGAR PALIKA MANDAL RAJSAMAND , RAJASTHAN Vs Krishan Lal
National Consumer Disputes Redressal Commission · 2006 2 CLT 326 : 2006 2 CPC 50 : 2006 2 CPJ 170
Tribunals and Commissions30 Jan 2006
MANAGING DIRECTOR, KARNATAKA SC/ST DEVELOPMENT LTD. Vs CHANNABASAPPA
National Consumer Disputes Redressal Commission · 2006 0 NCDRC 26 : 2006 1 CPJ 176
Tribunals and Commissions30 Jan 2006
SATISH KUMAR BANSAL Vs ORIENTAL INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2006 1 CPJ 546
Tribunals and Commissions30 Jan 2006
RAJESH KUMAR Vs Chandresh Rathode
National Consumer Disputes Redressal Commission · 2006 1 CPJ 571
Tribunals and Commissions30 Jan 2006
Chhattisgarh Electricity Board Vs Suryakanta Gupta
National Consumer Disputes Redressal Commission · 2006 1 CPJ 535 : 2006 2 CPR 192
Tribunals and Commissions30 Jan 2006
Karnataka Sc/St Development Ltd Vs CHANNABASAPPA
National Consumer Disputes Redressal Commission · 2006 2 UC 1016
Tribunals and Commissions27 Jan 2006Appeals disposed of
New India Assurance Co. Ltd. Vs KAMAL NAYAN
National Consumer Disputes Redressal Commission · 2006 2 CPC 641 : 2006 4 CPJ 84 : 2007 1 CLT 112
Tribunals and Commissions27 Jan 2006Allowed
MADHVI SHARMA Vs NEW INDIA ASSURANCE CO
National Consumer Disputes Redressal Commission · 2007 4 CPJ 45
Tribunals and Commissions27 Jan 2006
Sub -Divisional Officer Vs JAGIR SINGH
National Consumer Disputes Redressal Commission · 2006 1 CPJ 566 : 2006 2 CPR 280
Tribunals and Commissions27 Jan 2006
Madhavan Malankad Vs University Medical Centre
National Consumer Disputes Redressal Commission · 2006 2 CLT 507 : 2006 2 CPJ 198
Tribunals and Commissions27 Jan 2006Appeal dismissed
Jayant Kumar Sahu Vs Dr. Prasanna Kumar Patel
National Consumer Disputes Redressal Commission · 2006 1 CPR 398 : 2006 2 UC 1340
Tribunals and Commissions25 Jan 2006Dismissed
PIE SOLUTIONS AND SYSTEMS LTD Vs DAYA SHANKER MISHRA
National Consumer Disputes Redressal Commission · 2007 1 CPJ 115