Tribunals and Commissions12 Dec 2005Disposed Of
PRANAYA KUMAR PADHI Vs BALLARPUR INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPC 591 : 2006 1 CPR 194 : 2006 2 CLT 166 : 2006 2 CPJ 76 : 2006 2 UC 1347
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 760 of 1,389
Tribunals and Commissions12 Dec 2005Revision Petition dismissed
Roadway India Ltd. Vs MORMUGAO STEEL LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPR 233 : 2006 2 CPC 217 : 2006 2 CPJ 199
Tribunals and Commissions12 Dec 2005Appeal dismissed
SHAHIDA BEGAM Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2005 3 CPR 8 : 2006 1 CLT 472 : 2006 1 CPC 417 : 2006 1 CPJ 117
Tribunals and Commissions12 Dec 2005Appeal allowed
PUNJAB STATE ELECTRICITY BOARD Vs NAVDEEP THEATRES (P) LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPC 292 : 2006 1 CPJ 456
Tribunals and Commissions12 Dec 2005Appeal partly allowed
Oriental Insurance Co. Ltd. Vs MADHUSUDHAN SHARMA
National Consumer Disputes Redressal Commission · 2006 1 CPJ 494 : 2006 2 CPR 242
Tribunals and Commissions12 Dec 2005
United India Insurance Company Ltd Vs VIJAY KUMAR
National Consumer Disputes Redressal Commission · 2006 1 CPC 663 : 2006 2 CLT 16 : 2007 1 CPJ 53
Tribunals and Commissions12 Dec 2005
VAISHALI SOOD Vs H P HOUSING BOARD
National Consumer Disputes Redressal Commission · 2006 2 CPR 450 : 2007 1 CPJ 59
Tribunals and Commissions12 Dec 2005Appeal disposed of
JOITARAM ISHVARDAS PATEL Vs Union of India
National Consumer Disputes Redressal Commission · 2006 1 CPJ 612 : 2006 2 CPR 251
Tribunals and Commissions12 Dec 2005
ALLAHABAD BANK, BHOPAL Vs RANBIR SINGH BHADORIYA
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 28 : 2006 1 CLT 526 : 2006 1 CPJ 94 : 2006 1 CPR 231 : 2006 2 UC 1201
Tribunals and Commissions12 Dec 2005
DEEPAK JAISWAL Vs ORIENTAL INSURANCE CO.
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 60 : 2006 1 CLT 371 : 2006 1 CPC 243 : 2006 1 CPJ 29 : 2006 1 CPR 219 : 2006 3 UC 1719
Tribunals and Commissions12 Dec 2005R.P. disposed of
Akhil Bhartiya Upbhokta Congress Vs AGGARWAL JEWELLERS
National Consumer Disputes Redressal Commission · 2006 1 CLT 363 : 2006 1 CPC 213 : 2006 1 CPJ 32 : 2006 1 CPR 75
Tribunals and Commissions09 Dec 2005Dismissed
ALLAHABAD BANK Vs RAVINDRA FLOUR MILL PVT LTD
National Consumer Disputes Redressal Commission · 2007 1 CPJ 60
Tribunals and Commissions08 Dec 2005Appeal dismissed
NEERAJ NAGPAL Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 2006 1 CPJ 385 : 2006 2 CLT 209
Tribunals and Commissions07 Dec 2005Appeal dismissed
CHIEF POST MASTER GENERAL, KARNATAKA CIRCLE Vs GOWRAMMA JAGADISH SALUNKE
National Consumer Disputes Redressal Commission · 2006 1 CLT 572 : 2006 1 CPJ 291
Tribunals and Commissions07 Dec 2005Appeal allowed
KANWALJIT SINGH Vs CITICORP MARUTI FINANCE LTD.
National Consumer Disputes Redressal Commission · 2006 1 CPJ 393 : 2006 2 CLT 206
Tribunals and Commissions07 Dec 2005Appeal disposed of
BSES Yamuna Power Limited Vs Ravinder Kumar Jain
National Consumer Disputes Redressal Commission · 2007 1 CPJ 429
Tribunals and Commissions07 Dec 2005
V.P.AGGARWAL Vs CHIEF ENGINEER, ELECTRICITY DEPARTMENT UNION TERRITORY CHANDIGARH
National Consumer Disputes Redressal Commission · 2005 0 NCDRC 79 : 2006 1 CLT 523 : 2006 1 CPC 372 : 2006 1 CPJ 90 : 2006 1 CPR 184 : 2006 2 UC 1185
Tribunals and Commissions05 Dec 2005Revision Petition dismissed
SUPERINTENDENT OF POST OFFICES, MAINPURI DIVISION Vs TOWN AREA COMMITTEE, BWEAR
National Consumer Disputes Redressal Commission · 2006 4 CPJ 215
Tribunals and Commissions05 Dec 2005Complaint allowed with costs
BROWN AND BURK PHARMACEUTICALS PRIVATE LIMITED Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2006 1 CPC 281 : 2006 1 CPJ 213 : 2006 2 CLT 100
Tribunals and Commissions05 Dec 2005
Chandra Jyoti Prakashan Pvt Ltd Vs NEW INDIA ASSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2006 4 CPJ 90