Tribunals and Commissions23 Sept 2013
H And R Johnson (India) Ltd Vs Lourdes Society
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 671 : 2013 4 CPR 103 : 2014 4 CPJ 475
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 505 of 1,389
Tribunals and Commissions23 Sept 2013
BALWANT RAI Vs Housing Board Haryana Through Its Chief
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 672 : 2013 4 CPR 100 : 2014 4 CPJ 472
Tribunals and Commissions23 Sept 2013
SAHARA INDIA COMMERCIAL CORPORATION LTD Vs Rasal Devi Meghwanshi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 674 : 2013 4 CPR 90
Tribunals and Commissions23 Sept 2013
Sher Singh Shobta Vs NATIONAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 673 : 2013 4 CPJ 603 : 2013 4 CPR 96
Tribunals and Commissions23 Sept 2013
Laxmi Ramesh Sarda Vs Manager United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 676 : 2013 4 CPR 94 : 2014 4 CPJ 631
Tribunals and Commissions20 Sept 2013
Devendra Kumar Goel Vs Commissioner (Housing) Up Housing And Development Board U.P. Avas Evam Vikas Parishad
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 660 : 2013 4 CPR 121 : 2014 4 CPJ 528
Tribunals and Commissions20 Sept 2013
SANT PRASAD SINGH Vs Ashok Education Centre
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 661 : 2013 4 CPR 119 : 2014 4 CPJ 609
Tribunals and Commissions20 Sept 2013
C. Jayapal Reddy Vs G. S. Rao
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 675 : 2013 4 CPR 123 : 2014 1 CPJ 271
Tribunals and Commissions20 Sept 2013
Malwa Automobiles Pvt. Ltd Vs Sunanda Sangwan
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 662 : 2013 4 CPR 114 : 2014 4 CPJ 612
Tribunals and Commissions20 Sept 2013Appeal dismissed
Biswanath Bhattacharya Vs Ganapati Apartment
National Consumer Disputes Redressal Commission · 2014 3 CPJ 487
Tribunals and Commissions20 Sept 2013Petition dismissed
STATE Vs Ceo -Cum -Secretary
National Consumer Disputes Redressal Commission · (2013) 09 NCDRC CK 0002
Tribunals and Commissions19 Sept 2013
MAHINDRA AND MAHINDRA LTD Vs Chandan Mondal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 654 : 2013 4 CPJ 486 : 2013 4 CPR 129
Tribunals and Commissions19 Sept 2013
Sanjivani Urban Co-Operative Bank Ltd Vs DHARNIDHAR
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 653 : 2013 4 CPJ 490 : 2013 4 CPR 133
Tribunals and Commissions19 Sept 2013
Life Insurance Corporation Of India Manager Vs Gyaninder
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 652 : 2013 4 CPJ 492 : 2013 4 CPR 135
Tribunals and Commissions19 Sept 2013
M2k Country Heights Dharuhera Vs RAJESH KUMAR
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 663 : 2013 4 CPJ 600 : 2013 4 CPR 140
Tribunals and Commissions19 Sept 2013
UNITED INDIA INSURANCE CO LTD Vs Visakha Enterprises Prop. M.J. Pattnaik
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 855 : 2013 4 CPJ 530 : 2013 4 CPR 137
Tribunals and Commissions19 Sept 2013
DEVENDER SINGH Vs ORIENTAL INSURANCE CO
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 856 : 2013 4 CPJ 607 : 2013 4 CPR 143
Tribunals and Commissions18 Sept 2013
Kulbhushan Churra Senior Commercial Manager Vs SIMAR KAUR
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 655 : 2013 4 CPJ 460 : 2013 4 CPR 150
Tribunals and Commissions18 Sept 2013
Mandovi Motors Pvt. Ltd Vs Pravenchandra Shetty
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 656 : 2013 4 CPJ 410 : 2013 4 CPR 145
Tribunals and Commissions18 Sept 2013
Chairman, Aravind Eye Hospital Vs Minor Kanmani
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 857 : 2013 4 CPJ 525 : 2013 4 CPR 157