Tribunals and Commissions07 Oct 2013
HUKUM CHAND Vs UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 686 : 2014 1 CPJ 193
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 503 of 1,389
Tribunals and Commissions07 Oct 2013
SATBIR SINGH Vs Reliance General Insurance Company
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 687 : 2014 1 CPJ 137
Tribunals and Commissions07 Oct 2013
Harish Kumar Chadha Vs Manager M/S. Bajaj Allianz Life Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 688 : 2014 1 CPJ 188
Tribunals and Commissions04 Oct 2013
Dharmendra Ashwin Kumar Shaha Vs Dadaso Balappa Chougule
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 690 : 2013 4 CPR 67
Tribunals and Commissions04 Oct 2013
Rajpipla Co-Operative Housing Society Ltd Vs Jagdish Bhagwandas Ahuja , Magic Properties Pvt. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 706 : 2013 4 CPR 33 : 2014 4 CPJ 347
Tribunals and Commissions04 Oct 2013
CELLULAR OPERATORS ASSOCIATION OF INDIA , BHARTI AIRTEL LTD. Vs NIVEDITA SHARMA , ICICI BANK LTD. , AMERICAN EXPRESS BANK LTD.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 718 : 2013 4 CPJ 265
Tribunals and Commissions04 Oct 2013
Bhardwaj Industries Vs Premier Limited and Anr.
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 901 : 2014 1 CPJ 146
Tribunals and Commissions04 Oct 2013
Bajaj Allianz Life Insurance Co. Ltd Vs PAWAN KUMAR
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 689 : 2013 4 CPR 61
Tribunals and Commissions04 Oct 2013
Rameshbhai S. Sarvaiyya Vs Ramakant Ramchandra Jadhav
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 691 : 2013 4 CPR 66
Tribunals and Commissions03 Oct 2013Revision Petition is dismissed
RAM BHAGAT Vs M/S New Holland Fiat (India) Pvt. Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 683 : 2013 4 CPR 58
Tribunals and Commissions03 Oct 2013
Lacchman Vs Executive Engineer, Dakshin Haryana Bijli Vitran Nigam Limited Bhiwani, Haryana
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 694 : 2013 4 CPR 56 : 2014 1 CPJ 177
Tribunals and Commissions03 Oct 2013
NATIONAL INSTITUTE OF OPEN SCHOOLING Vs VIPIN SHARMA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 692 : 2013 4 CPR 32 : 2014 1 CPJ 195
Tribunals and Commissions03 Oct 2013
Union Of India Through General Manager, West Vs Yash Industries Near Industries Area, Water Tank, Hindoncity
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 693 : 2014 1 CPJ 175
Tribunals and Commissions01 Oct 2013
Air Deccan Vs Dinesh B.V. S/O Venkatramanaiah
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 681 : 2013 4 CPR 42
Tribunals and Commissions01 Oct 2013
POST MASTER Vs BABU RAO
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 680 : 2013 4 CPR 43
Tribunals and Commissions01 Oct 2013
FIITJEE LIMITED Vs Ishaan Punj
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 679 : 2013 4 CPR 40 : 2014 3 CPJ 219
Tribunals and Commissions01 Oct 2013
Kishore Shriram Sathe Vs Vivek Gajanan Joshi
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 682 : 2013 4 CPR 45
Tribunals and Commissions01 Oct 2013
Rajaswa Karamchari Grih Nirman Cooperative Society Ltd Vs Prakash Chand Gangwal
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 711 : 2013 4 CPJ 402 : 2013 4 CPJ 423 : 2013 4 CPR 10
Tribunals and Commissions01 Oct 2013
V.K. Appliances Vs NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 712 : 2013 4 CPJ 419 : 2013 4 CPR 6
Tribunals and Commissions01 Oct 2013
Bhagat Singh, S/O Sh.Rohtash Singh Vs Adharshila Towers (P) Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 710 : 2013 4 CPJ 354 : 2013 4 CPR 12