Tribunals and Commissions17 Sept 2013
Gariba Construction Co. Vs Malad Dipti Apt. Chs Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 651 : 2013 4 CPR 153
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 506 of 1,389
Tribunals and Commissions17 Sept 2013
K.K. Bheniwal Vs Sterling Holiday Resorts (India) Limited
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 657 : 2013 4 CPJ 494 : 2013 4 CPR 155
Tribunals and Commissions17 Sept 2013
C.K. Pandian Vs S.R. Trust
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 658 : 2013 4 CPJ 496 : 2013 4 CPR 276
Tribunals and Commissions16 Sept 2013
C.T. Sebastian @ Saju Vs Managing Director T.Stanes And Company Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 640 : 2013 4 CPJ 407 : 2013 4 CPR 160
Tribunals and Commissions16 Sept 2013
Vijay Concerns Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 642 : 2013 4 CPJ 453 : 2013 4 CPR 165
Tribunals and Commissions16 Sept 2013
Assistant Housing Commissioner Vs DHARAM PAL
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 641 : 2013 4 CPJ 455
Tribunals and Commissions16 Sept 2013Petitioner is allowed
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs R. Suguna
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 644 : 2013 4 CPJ 449
Tribunals and Commissions16 Sept 2013Petition is dismissed
MUKHTIAR SINGH Vs S.R. Vohra
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 643 : 2013 4 CPJ 451 : 2013 4 CPR 168
Tribunals and Commissions16 Sept 2013Petitioner is dismissed
KANPUR DEVELOPMENT AUTHORITY Vs Karuna Shankar Shukla
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 645 : 2013 4 CPR 173
Tribunals and Commissions16 Sept 2013
V. NAGAMANI Vs Manager Sriram City Union Finance Ltd
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 860 : 2013 4 CPJ 502 : 2013 4 CPR 181
Tribunals and Commissions16 Sept 2013
Nirmal Devi Chopra Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 859 : 2013 4 CPR 176
Tribunals and Commissions16 Sept 2013
Inder Bhushan Dua Vs Universal Instrument
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 858 : 2013 4 CPR 170
Tribunals and Commissions13 Sept 2013
Gujarat Insecticides Ltd Vs RAM NIWAS
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 635 : 2013 4 CPJ 256 : 2013 4 CPR 183
Tribunals and Commissions13 Sept 2013
Sohan Singh Bhullar Vs Estate Officer Punjab Urban Planning And Development Authority
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 647 : 2013 4 CPR 194
Tribunals and Commissions13 Sept 2013
UNION OF INDIA , Superintendent Of Post Offices Head Post Office Postal Division, Sikar Vs Kumari Renu Agarwal , Shyam Small Saving Agency Inside Shiv Market Suraj Pole Gate Sikar , District Small Saving Officer District Treasury Officer Off
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 648 : 2013 4 CPJ 516 : 2013 4 CPR 282
Tribunals and Commissions13 Sept 2013
JALANDHAR IMPROVEMENT TRUST Vs PREM CHAND
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 646 : 2013 4 CPR 186
Tribunals and Commissions13 Sept 2013Petitioner is allowed
ORIENTAL BANK OF COMMERCE Vs Dev Raj Mahajan
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 649 : 2013 4 CPJ 400 : 2013 4 CPR 197
Tribunals and Commissions13 Sept 2013
ANITA JAIN Vs ORIENTAL INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 862 : 2013 4 CPR 199
Tribunals and Commissions13 Sept 2013
Vijay Kumar Das Vs INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 863 : 2013 4 CPJ 506 : 2013 4 CPR 202
Tribunals and Commissions13 Sept 2013
AMAR NATH BANSAL Vs National Metropolitan/Capital Area Scheme/Plan And Secretary Urban Development Trust
National Consumer Disputes Redressal Commission · 2013 0 NCDRC 861 : 2013 4 CPR 195