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National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 44 of 1,397

Tribunals and Commissions17 Jan 2024Dismissed

Prathamesh Telang Vs Irfan Bukhari

National Consumer Disputes Redressal Commission · (2024) 01 NCDRC CK 0074

Consumer Protection Act, 1986 — Section 21(b)Consumer Protection Act 2019 — Section 58(1)(b)