Tribunals and Commissions13 May 2016
ANIRUDDHA LENKA Vs SUPERINTENDING ENGINEER, ELECTRICAL
National Consumer Disputes Redressal Commission · 2016 3 CPR 129
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 357 of 1,389
Tribunals and Commissions12 May 2016
ADITYA AUTOMOBILE SPARES PRIVATE LIMITED & 3 ORS. Vs KOTAK MAHINDRA BANK LTD. & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 719
Consumer Protection Act, 1986, Section 13(6), Section 12(1)(c) - Procedure on admission of complaint - Manner in which complaint shall be made.
Tribunals and Commissions12 May 2016
SUBINOY MAJUMDAR Vs LIFE INSURANCE CORPORATION OF INDIA,
National Consumer Disputes Redressal Commission · 2016 2 CPR 712
Tribunals and Commissions12 May 2016
ADITYA AUTOMOBILE SPARES PRIVATE LIMITED & ORS. Vs KOTAK MAHINDRA BANK LTD. & ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 719
Consumer Protection Act, 1986, Section 13(6), Section 12 (1)(c) - Procedure on admission of complaint - Manner in which complaint shall be made.
Tribunals and Commissions11 May 2016
SANJAY ARORA Vs M/S. UNITECH LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 730
Tribunals and Commissions11 May 2016
M.S. TEWARI Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2016 2 CPR 726
Tribunals and Commissions11 May 2016
IFCI LTD. Vs ROSY RANI
National Consumer Disputes Redressal Commission · 2016 2 CPR 721
Consumer Protection Act, 1986, Section 24(2), Section 24A - Finality of orders - Limitatioln period
Tribunals and Commissions10 May 2016
NATIONAL INSURANCE COMPANY LIMITED Vs MUKUNDAN RAMAN
National Consumer Disputes Redressal Commission · 2016 2 CPR 736
Tribunals and Commissions10 May 2016
MASTER RISHABH SHARMA & ORS. Vs DR. RAMA SHARMA & ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 738
Consumer Protection Act, 1986, Section 12 -Indian Medical Council (Professional Conduct, Equity and Ethics) Regulation, 2002, Regulation 1.3.2
Tribunals and Commissions10 May 2016
BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs BHAG CHAND
National Consumer Disputes Redressal Commission · 2016 2 CPR 734
Tribunals and Commissions09 May 2016
SAURABH AGARWAL Vs HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
National Consumer Disputes Redressal Commission · 2016 2 CPR 753
Consumer Protection Act, 1986, Section 14(1)(hb) - Findings of the District Forum
Tribunals and Commissions09 May 2016
ORIENTAL INSURANCE CO. LTD. Vs MANOJ KUMAR & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 749
Tribunals and Commissions09 May 2016
YOGESH M. DESAI Vs M/S. SHREE SHUBH ENTERPRISE & 3 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 755
Tribunals and Commissions06 May 2016
Shri RAJEEV NOHWAR & ANR. Vs M/s SAHAJANAND HI TECH CONSTRUCTION PVT. LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 769
Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963, Section 3(2)(1), Section 3(2)(f), Section 3(2)(c),
Tribunals and Commissions06 May 2016
RAM LAXMAN MITTAL Vs UNITED INDIA INSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 759
Tribunals and Commissions06 May 2016
PARSVNATH EXOTICA GHAZIABAD Vs PARSVNATH BUILDWELL PVT. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 764
Tribunals and Commissions06 May 2016
MALAY KR. DEB Vs MANAGING DIRECTOR, FORD INDIA PVT. LTD. & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 761
Tribunals and Commissions06 May 2016
HARJINDER KAUR DADIALA Vs NATIONAL INSURANCE COMPANY LTD. & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 779
Public Grievances Rules,1988, Rule 16
Tribunals and Commissions05 May 2016
Super Agri Seeds Pvt. Ltd. & Anr. Vs P. Ramachandra Reddy & Ors.
National Consumer Disputes Redressal Commission · 2017 1 CPJ 112 : 2017 2 CPR 752
Tribunals and Commissions05 May 2016
M/S. NCC URBAN INFRASTRUCTURE LTD. Vs RAVI KRISHNA PRASAD
National Consumer Disputes Redressal Commission · 2016 2 CPR 789