Tribunals and Commissions29 Apr 2016
MAHESH KUMAR Vs M/S. SHUBHANKAR MARKETING PVT. LTD. & 3 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 865
Consumer Protection Act, 1986, Section 2(1)(d) - Definitions
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 359 of 1,389
Tribunals and Commissions29 Apr 2016
MAMAN CHAND Vs MARUTI UDYOG LIMITED & OTHERS
National Consumer Disputes Redressal Commission · 2016 2 CPR 877
Tribunals and Commissions29 Apr 2016
LIFE INSURANCE CORPORATION OF INDIA Vs ALKA SHUKLA
National Consumer Disputes Redressal Commission · 2016 2 CPR 875
Tribunals and Commissions29 Apr 2016
CANARA BANK & 2 ORS. Vs SANJOY MITRA
National Consumer Disputes Redressal Commission · 2016 2 CPR 871
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions29 Apr 2016
SOU. SHOBHA VASANTRAO TIMASE & ANR. Vs DINBANDHU BHOOMVIKAS SANSTHA
National Consumer Disputes Redressal Commission · 2016 2 CPR 888
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions29 Apr 2016
SUNITA DEVI & 3 ORS. Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 883
Motor Vehicles Act, 1988, Section 157, Section 157 - Transfer of certificate of insuranceConsumer Protection Act, 1986, Section 21(b) - Jurisdicti
Tribunals and Commissions29 Apr 2016
UNITED INDIA INSURANCE CO. LTD. Vs P. RAMAKRISHANA REDDY
National Consumer Disputes Redressal Commission · 2016 2 CPR 881
Tribunals and Commissions29 Apr 2016
M/S. VINAYAK CONSTRUCTIONS & 3 ORS. Vs TILAK NAGAR ROYAL CO-OPERATIVE HOUSING SOCIETY LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 892
Tribunals and Commissions28 Apr 2016
RENU AGGARWAL Vs DIRECTOR, CHRISTIAN MEDICAL COLLEGE & HOSPITAL & 6 ORS.
National Consumer Disputes Redressal Commission · 2016 2 CPR 910
Tribunals and Commissions28 Apr 2016
ORIENTAL INSURANCE COMPANY LIMITED & ANR. Vs SHANKAR SINGH
National Consumer Disputes Redressal Commission · 2016 2 CPR 897
Tribunals and Commissions28 Apr 2016
LAKSHMI ROHIT AHUJA Vs SBI LIFE INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 905
Tribunals and Commissions28 Apr 2016
JAIPUR VIDYUT VITRAN NIGAM LTD. Vs NATHU LAL YOGI
National Consumer Disputes Redressal Commission · 2016 2 CPR 902
Tribunals and Commissions28 Apr 2016
VISHNU BHAGWAN MITTAL Vs BHARTI AXA GENERAL INSURANCE CO. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 2 CPR 899
Tribunals and Commissions27 Apr 2016Appeals Partly allowed
Prem Chand Dhiman & Anr. Vs Haryana Urban Development Authority
National Consumer Disputes Redressal Commission · 2017 1 CPJ 105 : 2017 2 CPR 804
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions27 Apr 2016Appeal Dismissed
TRULY CREATIVE DEVELOPER PVT. LTD. Vs MADHAVEJI M. MANGE
National Consumer Disputes Redressal Commission · 2016 2 CPR 427
Tribunals and Commissions26 Apr 2016
RAJESH KUMAR AGRAWAL Vs PARSVNATH DEVELOPERS LTD.
National Consumer Disputes Redressal Commission · 2016 2 CPR 448
Tribunals and Commissions26 Apr 2016
PARMINDERJEET SINGH Vs IMPROVEMENT TRUST, BATHINDA
National Consumer Disputes Redressal Commission · 2016 2 CPR 431
Tribunals and Commissions26 Apr 2016
M/S. OMAXE BUILDHOME LTD. Vs PRADEEP CHAUDHARY
National Consumer Disputes Redressal Commission · 2016 2 CPR 444
Consumer Protection Act, 1986, Section 2(g) - Definitions
Tribunals and Commissions26 Apr 2016
DR. TARUN RAY Vs MANAGING DIRECTOR, PEERLESS INN
National Consumer Disputes Redressal Commission · 2016 2 CPR 440
Consumer Protection Act, 1986, Section 21(b) - Jurisdiction of the National Commission
Tribunals and Commissions25 Apr 2016
S.M. BABAR HAYAT QUADRI Vs DR. A.A. HAI
National Consumer Disputes Redressal Commission · 2016 2 CPR 462
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High Court