Tribunals and Commissions26 May 2016
KIRANPAL SINGH Vs OMEGA MARITINE MANAGEMENT SERVICES PVT. LTD. & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 101
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 355 of 1,389
Tribunals and Commissions26 May 2016
RUDRA BUILDWELL CONSTRUCTIONS PVT. LTD. & ANR. Vs DHARAMPAL
National Consumer Disputes Redressal Commission · 2016 3 CPR 248
Tribunals and Commissions26 May 2016
PROF. ARUN K. LALL Vs MANAGER/INSURANCE ADVISOR, M/S. ICICI
National Consumer Disputes Redressal Commission · 2016 3 CPR 227
Tribunals and Commissions25 May 2016
RAJMAL JAIN & ORS. Vs INDIAN NORTH WESTERN RAILWAY
National Consumer Disputes Redressal Commission · 2016 3 CPR 245
Tribunals and Commissions25 May 2016
POONAM RANI Vs M/S. UNITECH LIMITED
National Consumer Disputes Redressal Commission · 2016 2 CPR 236
Haryana Apartment Ownership Act, 1983, Section 2, Section 11, Section 13
Tribunals and Commissions25 May 2016
LIFE INSURANCE CORPORATION OF INDIA Vs DR. A.B. SINGH
National Consumer Disputes Redressal Commission · 2016 3 CPR 243
Tribunals and Commissions25 May 2016
GAURAV PARASRAMPURIA & ANR. Vs BENGAL UNITECH UNIVERSAL
National Consumer Disputes Redressal Commission · 2016 3 CPR 254
Consumer Protection Act, 1986, Section 2(1)(d), Section 21(a)(i) - Definitions - Jurisdiction of the National Commission
Tribunals and Commissions24 May 2016
DIRECTOR, VERSENTILE PLANTATION LIMITED Vs SANT RAM AGRAHARI & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 253
Tribunals and Commissions23 May 2016
K.A. SAIRA BANU Vs K.J. VASUDEVAN & 7 ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 278
Partnership Act, 1932, Section 32(3) - Retirement of a partner
Tribunals and Commissions23 May 2016
BIMAL ROY Vs DISTRICT ENGINEER, CESC LTD. & 2 ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 251
West Bengal Electricity Regulatory Commission (standards of performance of licensees relating to consumer services) Regulations, 2010, Regulation 3.2.1 (b)
Tribunals and Commissions23 May 2016
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs ANITA MAHAJAN & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 249
Tribunals and Commissions20 May 2016
HINDUSTAN COCA COLA BEVERAGES PVT. LTD Vs VISHAMBAR DAYAL MANGAL & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 273
Tribunals and Commissions20 May 2016
VIJAY SHANKAR SINGH Vs DIVISIONAL FOREST OFFICER & 6 ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 276
Tribunals and Commissions20 May 2016
DR. SANJAY GADEKAR Vs SANGAMITRA @ SANDHYA KHOBRAGADE
National Consumer Disputes Redressal Commission · 2016 3 CPR 270
Tribunals and Commissions20 May 2016
RAVI MARWAH Vs UNITECH RELIABLE PROJECTS PVT. LTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 258
Consumer Protection Act, 1986, Section 21(a)(i) - Jurisdiction of the National Commission
Tribunals and Commissions20 May 2016
NEW INDIA ASSURANCE CO. LTD. Vs M/S. KASSA FINVEST PVT. LTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 263
Consumer Protection Act, 1986, Section 19 - Appeals
Tribunals and Commissions19 May 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs TAJBAR SINGH RAWAT & 3 ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 284
Tribunals and Commissions19 May 2016
SIPRA THOMES Vs BENGAL UNITECH UNIVERSAL INFRASTRUCTURE PVT. LTD.
National Consumer Disputes Redressal Commission · 2016 3 CPR 279
Consumer Protection Act, 1986, Section 24A - Limitatioln period
Tribunals and Commissions19 May 2016
M/S TATA MOTORS LTD., Vs SHARAD & ANR.
National Consumer Disputes Redressal Commission · 2016 3 CPR 289
Consumer Protection Act, 1986, Section 13(1)(b), Section 13(1)(g) - Procedure on admission of complaint - Procedure on admission of complaint
Tribunals and Commissions19 May 2016
ORIENTAL INSURANCE COMPANY LTD. Vs KISHORI LAL & 3 ORS.
National Consumer Disputes Redressal Commission · 2016 3 CPR 286