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National Consumer Disputes Redressal Commission judgments

27,934 judgments · page 3 of 1,397

Tribunals and Commissions21 Nov 2024Disposed Of

Abdul Gagoor Vs Jose K.V

National Consumer Disputes Redressal Commission · (2024) 11 NCDRC CK 0087

Consumer Protection Act, 1986 — Section 21(b)