Tribunals and Commissions26 Aug 2020Partly Allowed
Pawan Gupta Vs Experion Developers Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0073
Consumer Protection Act, 1986 — Section 21(1)(b)
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 181 of 1,397
Tribunals and Commissions26 Aug 2020Dismissed
Al - Shifa Hospital & 2 Ors. Vs Shabnam Jamila
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0063
Tribunals and Commissions26 Aug 2020Disposed Of
New India Assurance Co. Ltd. Vs Maninderjeet Singh Khera
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0062
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions26 Aug 2020Allowed
P. Praveena Kumari Vs Cbc Honda & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0061
Tribunals and Commissions26 Aug 2020Dismissed
Shabnam Jamila Vs Al-Shifa Hospital & 2 Ors
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0060
Tribunals and Commissions26 Aug 2020Partly Allowed
Davinder Nath Sethi & Anr. Vs M/S. Purearth Infrastructure Limited
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0059
Consumer Protection Act, 1986 — Section 2(1)(d)
Tribunals and Commissions26 Aug 2020Disposed Of
M/S. Utopia Projects Pvt. Ltd. Vs Christopher Agnelo Pinto & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0058
Consumer Protection Act, 1986 — Section 13(2)(c)
Tribunals and Commissions26 Aug 2020Partly Allowed
Ashok Kumar & Anr. Vs Director/Managing Director, Mahaluxmi Buildtech Consortium Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0057
Consumer Protection Act, 1986 — Section 21
Tribunals and Commissions24 Aug 2020Dismissed
United India Insurance Co. Ltd. Vs Singhla Engineers & Contractors Pvt. Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0056
Motor Vehicles Act, 1988 — Section 66
Tribunals and Commissions24 Aug 2020Dismissed
Sanjay Nayyar Vs State Of Nct Delhi & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0055
Consumer Protection Act, 1986 — Section 11(2), 11(2)(a)
Tribunals and Commissions24 Aug 2020Allowed
Icici Bank Vs Ram Prakash Sharma
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0054
Tribunals and Commissions24 Aug 2020Allowed
Sanjay Khandelwal Vs Tata Aig General Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0053
Tribunals and Commissions21 Aug 2020Allowed
Shobha Agarwal Vs Escorts Heart Institute & Research Center Ltd. & Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0052
Tribunals and Commissions21 Aug 2020Disposed Of
Pearl Beverages Ltd. Vs Iffco-Tokio General Ins. Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0051
Tribunals and Commissions21 Aug 2020Dismissed
Bajaj Allianz Life Insurance Company Ltd. & 4 Ors. Vs Master Ahan Luc Menezes Pinto & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0050
Insurance Act, 1938 — Section 40A, 40A(1)(c), 102
Tribunals and Commissions19 Aug 2020Partly Allowed
Shriram General Insurance Co. Ltd. Vs Baldev Singh
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0049
Consumer Protection Act, 1986 — Section 28
Tribunals and Commissions19 Aug 2020Dismissed
New India Assurance Company Limited Vs Kuldip Singh & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0048
Indian Penal Code, 1860 — Section 380
Tribunals and Commissions19 Aug 2020Disposed Of
Maruti Suzuki India Ltd. Vs Adv. Shiji Joseph & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0047
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions19 Aug 2020Dismissed
Sunita Goyal Vs M/S. Bptp Limited & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0046
Real Estate Regulation and Development Act, 2016 — Section 2ZA
Tribunals and Commissions19 Aug 2020Disposed Of
Samuel Dorman Vs Superior Builders
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0039