Tribunals and Commissions28 Aug 2020Disposed Of
Suresh Banechand Runwal & 2 Ors. Vs Datta Kundlik Varghude & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0089
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 180 of 1,397
Tribunals and Commissions28 Aug 2020
Datta Kundlik Varghude & Anr. Vs Suresh Banechand Runwal & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0088
Tribunals and Commissions27 Aug 2020Dismissed
Dr. S.K. Bansal Vs Harjit Kaur & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0094
Tribunals and Commissions27 Aug 2020
R. K. Singhal Vs M/S. Sudradh Constructions Pvt. Ltd.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0087
Tribunals and Commissions27 Aug 2020Partly Allowed
United India Insurance Co. Ltd. Vs Raman Chandrakant Govitrikar & 2 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0086
Limitation Act, 1963 — Section 5
Tribunals and Commissions27 Aug 2020Dismissed
Radhakrishnan .R Vs President Cdrf & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0085
Tribunals and Commissions27 Aug 2020Disposed Of
Marathon Realty Limited Vs M/S. The Monte Vista Residence Welfare Association & 4 Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0084
Maharashtra Ownership Flats Act, 1963 — Section 7, 7A, 22Consumer Protection Act, 1986 — Section 2(m), 2(1)(d), 2(1)(b)(ii), 12, 12(1)(b)Companies Act, 2013 — Section 8, 8(5)
Tribunals and Commissions27 Aug 2020Partly Allowed
Lanco Hills Technology Park Pvt. Ltd. Vs Tumu Kiran Praveen Choudary & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0083
Indian Contract Act, 1872 — Section 14(1)(c), 14(1)(d)
Tribunals and Commissions27 Aug 2020Disposed Of
Dr. Rajesh & Anr Vs Triloki Raghubani & Ors
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0066
Consumer Protection Act, 1986 — Section 21(b)
Tribunals and Commissions27 Aug 2020Partly Allowed
Makemytrip (India) Pvt. Ltd. Vs Vijendra Mathur
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0065
Tribunals and Commissions27 Aug 2020Partly Allowed
Aasish Choudhury Vs Calcutta Medical Research Institute & Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0064
Tribunals and Commissions26 Aug 2020Dismissed
Uttar Haryana Bijli Vitran Nigam Ltd. M/S. Sada Ram Somnath Rice Mills
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0082
Electricity Act, 2003 — Section 24Consumer Protection Act, 1986 — Section 12
Tribunals and Commissions26 Aug 2020Disposed Of
Shiv Kumar Gaur Vs Religare Health Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0081
Tribunals and Commissions26 Aug 2020Partly Allowed
New India Assurance Co. Ltd. Vs Anil Sharma
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0080
Indian Contract Act, 1872 — Section 28
Tribunals and Commissions26 Aug 2020Allowed
Rajasthan Housing Board Vs Mahavir Prasad Sharma
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0079
Tribunals and Commissions26 Aug 2020Dismissed
Radha Rani Gupta & Anr. Vs Hdfc Standard Life Insurance Co. Ltd. & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0078
Tribunals and Commissions26 Aug 2020Dismissed
Gurpreet Kaur Vs Life Insurance Corporation
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0077
Tribunals and Commissions26 Aug 2020
Bhargava Refrigeration Industrial Pvt. Ltd. Vs Uti & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0076
Unit Trust Of India Act, 1963 — Section 37Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o), 2(1)(r)(1)(ii), 21(f)
Tribunals and Commissions26 Aug 2020Partly Allowed
New India Assurance Co. Ltd. Vs Shivam Cold Storage & Ice Factory & Ors.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0075
Tribunals and Commissions26 Aug 2020Allowed
Marathon Realty Private Ltd. & 2 Ors. Vs Monte Vista Residence Welfare Association & Anr.
National Consumer Disputes Redressal Commission · (2020) 08 NCDRC CK 0074