Tribunals and Commissions07 Jul 1992Appeal dismissed with costs
Bhag Chand Vs SIDDARTH GAS COMPANY
National Consumer Disputes Redressal Commission · 1993 2 CPJ 684
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,352 of 1,397
Tribunals and Commissions07 Jul 1992Appeal allowed
Mahindra and Mahindra Ltd Vs Raj Motors
National Consumer Disputes Redressal Commission · 1992 2 CPR 518 : 1992 3 CPJ 189
Tribunals and Commissions06 Jul 1992Appeals dismissed
SAGUNA AUTOMOBILES , SELVARAJ , SIPANI AUTOMOBILES Vs S.Selvaraj , DINESH SIPANI AUTOMOBILES
National Consumer Disputes Redressal Commission · 1992 2 CPJ 754 : 1992 2 CPR 544
Tribunals and Commissions06 Jul 1992Complaint allowed
ANURADHA SAHOO Vs ORISSA NURSING HOME
National Consumer Disputes Redressal Commission · 1992 2 CPJ 803 : 1993 1 CPR 51
Tribunals and Commissions06 Jul 1992Complaint allowed with costs
MALIKT MEMRATH Vs Oriental Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1992 3 CPJ 518 : 1994 1 CLT 365
Tribunals and Commissions06 Jul 1992Appeal allowed
BRANCH MANAGER, CANARA BANK Vs P. MOOVENDAN
National Consumer Disputes Redressal Commission · 1992 2 CPJ 801
Tribunals and Commissions06 Jul 1992Appeal allowed
KADIA PRAHLADBHAI VITHALBHAI Vs JAYANTIBHAI K. PATEL
National Consumer Disputes Redressal Commission · 1992 2 CPJ 956 : 1992 2 CPR 326
Tribunals and Commissions03 Jul 1992Application allowed with costs
CHEMCROWN INDIA LIMITED Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1992 3 CPJ 569
Tribunals and Commissions02 Jul 1992Complaint dismissed
SAWHNEY EXPORT Vs PAKISTAN INTERNATIONAL AIRLINES
National Consumer Disputes Redressal Commission · 1992 3 CPJ 531
Tribunals and Commissions02 Jul 1992Compensation with interest granted with costs
SUKUMAR H.MEHTA Vs AHMEDABAD URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1992 2 CPJ 825 : 1992 2 CPR 343
Tribunals and Commissions02 Jul 1992
CONSUMER PROTECTION COUNCIL Vs G M Oriental Insurance Co Ltd
National Consumer Disputes Redressal Commission · 1992 2 CPJ 715 : 1992 2 CPR 363
Tribunals and Commissions01 Jul 1992Case remanded
R.B.Singh Vs NOVEX ENGINEERING COMPANY
National Consumer Disputes Redressal Commission · 1992 3 CPJ 503 : 1994 1 CLT 357
Tribunals and Commissions01 Jul 1992Appeal allowed
United India Insurance Co. Ltd. Vs RAJESH KUMAR AMRATLAL BRAHMABHATT
National Consumer Disputes Redressal Commission · 1993 1 CPJ 218
Tribunals and Commissions30 Jun 1992Order modified
POST MASTER GENERAL Vs N.K.SANTHAMMA
National Consumer Disputes Redressal Commission · 1992 2 CPJ 779 : 1992 2 CPR 406
Tribunals and Commissions30 Jun 1992Appeal allowed
S.P. PADMANABHAN-/Opp. Party Vs S.GURUBTHLAM
National Consumer Disputes Redressal Commission · 1992 2 CPJ 751 : 1992 2 CPR 398
Tribunals and Commissions29 Jun 1992Complaint allowed with costs
N.MADURAM FINANCIAL SERVICES (P) LTD. Vs Modern Woollens Ltd.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 756 : 1992 2 CPR 451
Tribunals and Commissions29 Jun 1992Appeal dismissed
MOTOR SALES And SERVICE Vs RENJI SEBASTIAN
National Consumer Disputes Redressal Commission · 1992 2 CPJ 619 : 1993 1 CPR 728
Tribunals and Commissions29 Jun 1992Complaint dismissed
SNEH LATA AGGARWAL Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1992 2 CPJ 930 : 1993 2 CLT 550
Tribunals and Commissions27 Jun 1992Complaint dismissed
A.M.HAREESH Vs MANAGER, SKYPAK INTERNATIONAL
National Consumer Disputes Redressal Commission · 1993 2 CPJ 722
Tribunals and Commissions26 Jun 1992Appeal allowed
GOVINDBHAI KARAMASHIBHAI Vs GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1992 2 CPR 520 : 1993 1 CPJ 258