Tribunals and Commissions14 Jul 1992Complaint dismissed
PHIROZ SAVAKSHA GREEN Vs BLUE FOUNTAIN ENTERPRISES
National Consumer Disputes Redressal Commission · 1993 1 CPR 510 : 1994 1 CPJ 334
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,351 of 1,397
Tribunals and Commissions13 Jul 1992Complaint allowed
SURBHI BHARGAVA Vs CAPITAL BUILDERS
National Consumer Disputes Redressal Commission · 1992 3 CPJ 548 : 1994 1 CLT 382
Tribunals and Commissions13 Jul 1992Revision partly allowed
RAYMOND SYNTHETICS LIMITED-/ Vs Babulal Khemka
National Consumer Disputes Redressal Commission · 1993 1 CPJ 559 : 1993 1 CPR 518
Tribunals and Commissions13 Jul 1992Complaint returned
BHAGWATI CHANDWANI Vs SIPANI AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 737
Tribunals and Commissions13 Jul 1992Appeal dismissed
S.D.O. TELEPHONES Vs SURINDER NARANG
National Consumer Disputes Redressal Commission · 1992 3 CPJ 129 : 1994 1 CLT 209
Tribunals and Commissions13 Jul 1992Appeals allowed
PRATAP C. BALANI Vs Gujarat Industrial Development Corporation
National Consumer Disputes Redressal Commission · 1992 2 CPR 510 : 1992 3 CPJ 176
Tribunals and Commissions13 Jul 1992
Shakun Gupta Vs Sham Road Lines
National Consumer Disputes Redressal Commission · 1992 3 CPJ 581
Tribunals and Commissions10 Jul 1992Appeal partly allowed
POST MASTER GENERAL Vs S.A.F. ABBAS
National Consumer Disputes Redressal Commission · 1992 2 CPR 742 : 1992 3 CPJ 449
Tribunals and Commissions10 Jul 1992Appeal allowed
CHAMPABEN BABULAL Vs C.U.SHAH MEDICAL CENTRE
National Consumer Disputes Redressal Commission · 1992 3 CPJ 388
Tribunals and Commissions09 Jul 1992Appeal dismissed
NATANI ENTERPRISES Vs RAJASTHAN PATRIKA PRIVATE LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 583
Tribunals and Commissions09 Jul 1992Appeals dismissed
GAUTAM DHANUKA-/ Vs POST MASTER GENERAL, JAIPUR
National Consumer Disputes Redressal Commission · 1993 1 CPR 522 : 1993 2 CPJ 827
Tribunals and Commissions09 Jul 1992Claim rejected
Somasundara Vs CHAIRMAN, MYSORE URBAN DEV. AUTHORITY
National Consumer Disputes Redressal Commission · 1992 3 CPJ 556
Tribunals and Commissions09 Jul 1992
Somasundara Vs CHAIRMAN MYSORE URBAN DEV. AUTHORITY
National Consumer Disputes Redressal Commission · 1992 3 CPJ 185
Tribunals and Commissions08 Jul 1992Complaint dismissed as withdrawn
R.K.STONE CRUSHER Vs MARSHALL SONS AND CO.(INDIA)LTD
National Consumer Disputes Redressal Commission · 1992 2 CPJ 942
Tribunals and Commissions08 Jul 1992Petition allowed
Lumax Industries Ltd. Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1992 2 CPJ 459 : 1992 2 CPR 445 : 1993 1 CLT 216
Tribunals and Commissions08 Jul 1992Complaint dismissed with costs
SUSHILA GAUTAM Vs NATIONAL INSURANCE CO
National Consumer Disputes Redressal Commission · 1992 3 CPJ 538 : 1994 1 CLT 376
Tribunals and Commissions08 Jul 1992Appeal allowed
DIRECTOR, TELECOM DEPARTMENT, SARDARPURA-/ Vs MADAN MOHAN
National Consumer Disputes Redressal Commission · 1993 1 CPJ 544 : 1993 1 CPR 511
Tribunals and Commissions08 Jul 1992
M Arunachala Vadivel Vs N Gopalakrishnan
National Consumer Disputes Redressal Commission · 1992 2 CPJ 764 : 1992 2 CPR 548
Tribunals and Commissions07 Jul 1992Complaint dismissed
BISHNU CHARAN SAHOO Vs SUPERINTENDING ENGINEER, O.S.E.B.
National Consumer Disputes Redressal Commission · 1992 2 CPJ 949
Tribunals and Commissions07 Jul 1992Appeal allowed
MUKESHBHAI D.NATHWANI Vs MARUTI TRAVELS And CARGO ANGADIYA SERVICE
National Consumer Disputes Redressal Commission · 1993 1 CPJ 69