Tribunals and Commissions12 Jan 1993Preliminary objection dismissed
Surinder Kumar Vs Escorts Ltd.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 438
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,329 of 1,397
Tribunals and Commissions12 Jan 1993Complaint partly allowed
SHARDA SHARMA Vs FIDA FILMS And HOTEL CO. PVT. LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 197
Tribunals and Commissions11 Jan 1993Complaint dismissed
R.S.OIL And GENERAL MILLS (P) LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 585
Tribunals and Commissions11 Jan 1993Dismissed
R.R. GOPALA RAJAGOPAL Vs Chairman, Tamil Nadu Electricity Board
National Consumer Disputes Redressal Commission · 1993 1 CPJ 545
Tribunals and Commissions08 Jan 1993Appeal allowed
SOLANKI BHARTHUJI FATAJI Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 1 CPR 574 : 1993 2 CPJ 854
Tribunals and Commissions08 Jan 1993Appeals dismissed
DEVKI RANI Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1993 0 CPC 153 : 1993 3 CPJ 1238
Tribunals and Commissions08 Jan 1993Complaint dismissed
CONSUMER PROTECTION COUNCIL Vs SUPERINTENDING ENGINEER, RAJASTHAN STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1405 : 1994 2 CPR 3
Tribunals and Commissions07 Jan 1993Appeal dismissed
HOUSING BOARD HARYANA Vs HOUSING BOARD COLONY WELFARE ASSOCIATION, KURUKSHETRA
National Consumer Disputes Redressal Commission · 1993 0 CPC 162 : 1993 2 CPJ 680
Tribunals and Commissions07 Jan 1993Complainant allowed with costs
VINODDHANDRA C.PARIKH Vs MANAGING DIRECTOR, SIPANI AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 772
Tribunals and Commissions07 Jan 1993Appeal allowed
BUNDURAM Vs MANAGER, THE PRIMARY COOPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1232
Tribunals and Commissions07 Jan 1993Preliminary Objections rejected
BHAGWAN BHATTA UDYOG MANDAL Vs CHEEMA ENGINEERING SERVICES (P) LTD.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1466 : 1994 1 CLT 50
Tribunals and Commissions06 Jan 1993Appeal dismissed
ASHOK KUMAR JIVRAJANI Vs GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1993 2 CPJ 865
Tribunals and Commissions06 Jan 1993Complaint allowed with costs
RAJIV Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 599
Tribunals and Commissions06 Jan 1993Complaint dismissed
UNITED GRANITES PVT. LTD. Vs MADRAS HARDTOOLS AGENCIES (P) LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 661
Tribunals and Commissions06 Jan 1993Appeal allowed with costs
DILIPKUMAR CHIMANLAL MODI Vs New India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 1 CPR 308 : 1993 3 CPJ 1236
Tribunals and Commissions06 Jan 1993Complaint allowed
WADHEL WATER PROOFING COMPANY Vs UNITED INDIA INSURANCE CO
National Consumer Disputes Redressal Commission · 1993 2 CPR 208 : 1993 3 CPJ 1629
Tribunals and Commissions06 Jan 1993Complaint dismissed
DARSHNA DEVI Vs L.I.C.OF INDIA
National Consumer Disputes Redressal Commission · 1993 0 CPC 156 : 1993 1 CPJ 185
Tribunals and Commissions02 Jan 1993Complaint allowed
KANCHAN KUMARI RAIJADA Vs SIPANI AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 617
Tribunals and Commissions02 Jan 1993Appeal allowed
KISHORI LAL GHOSHI Vs RAJKUMAR SAMAIYA
National Consumer Disputes Redressal Commission · 1993 1 CPJ 470 : 1993 1 CPR 565
Tribunals and Commissions02 Jan 1993Appeal dismissed
New India Assurance Co. Ltd. Vs MAHESH KUMAR NIKHRA
National Consumer Disputes Redressal Commission · 1993 2 CPJ 645