Tribunals and Commissions01 Feb 1993Appeal dismissed with costs
TELE COMMUNICATION DISTRICT MANAGER-/O.P. Vs BHARAT JYOTI TRANSPORT SERVICE
National Consumer Disputes Redressal Commission · 1993 2 CPJ 706
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,328 of 1,397
Tribunals and Commissions30 Jan 1993Appeal allowed
RAJASTHAN STATE INDUSTRIAL INVESTMENT And DEVELOPMENT CORPORATION LTD Vs SATISH GOPLANI
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1329 : 1994 2 CPR 1
Tribunals and Commissions29 Jan 1993Appeal dismissed
SHANTI GUPTA Vs PT.RAGHUNATH DASS And CO.-/O.P.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 697
Tribunals and Commissions29 Jan 1993Appeal allowed
KONARK TELEVISION LIMITED Vs Rakesh Garg
National Consumer Disputes Redressal Commission · 1993 2 CPJ 972
Tribunals and Commissions29 Jan 1993Appeal dismissed
GENERAL MANAGER, NIPPO FACTORY Vs AMAVARAPU RAVINDRA
National Consumer Disputes Redressal Commission · 1993 2 CPJ 655
Tribunals and Commissions28 Jan 1993Complaint dismissed
SANKAR PRASAD NAYAK Vs MANAGING DIRECTOR, FILM DEVELOPMENT CORPORATION OF ORISSA
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1199 : 1995 2 CLT 650
Tribunals and Commissions28 Jan 1993Complaint dismissed
NATIONAL FORUM FOR CONSUMER PROTECTION Vs KEONJHARGARH MUNICIPALITY And OTHERS
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1109
Tribunals and Commissions28 Jan 1993Appeal succeeds
CHAIRMAN, URBAN IMPROVEMENT TRUST Vs VIJAY SONI
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1580 : 1994 2 CPR 12
Tribunals and Commissions28 Jan 1993Complaint dismissed
TARA PRASAD SWAIN Vs Swaraj Mazda Limited
National Consumer Disputes Redressal Commission · 1993 1 CPR 392 : 1994 2 CPJ 311
Tribunals and Commissions27 Jan 1993Appeal allowed
POST MASTER, HEAD POST OFFICE Vs S.C. SINGHAL
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1714 : 1993 3 CPR 270 : 1994 1 CPC 82
Tribunals and Commissions27 Jan 1993Appeals dismissed
MANGAL SAIN Vs Union of India
National Consumer Disputes Redressal Commission · 1993 2 CPJ 673
Tribunals and Commissions25 Jan 1993Complaint allowed with costs
PREM SAJANANI Vs RANKA DEVELOPERS
National Consumer Disputes Redressal Commission · 1993 1 CPR 452 : 1993 2 CPJ 834
Tribunals and Commissions25 Jan 1993Complaint dismissed
SUPERCON Vs EXECUTIVE DIRECTOR, TITAGARH STEEL LTD.
National Consumer Disputes Redressal Commission · 1993 1 CPR 395 : 1993 2 CPJ 777
Tribunals and Commissions25 Jan 1993Complaint dismissed
UMA DEVI Vs LIFE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 1993 1 CPJ 551 : 1993 1 CPR 447
Tribunals and Commissions21 Jan 1993Petition allowed
MAHENDRA NATH BASAK Vs SUPDT. OF POST OFFICES, BALURGHAT P.O.
National Consumer Disputes Redressal Commission · 1993 1 CPJ 464
Tribunals and Commissions21 Jan 1993Appeal partly allowed
TELECOM DISTRICT MANAGER Vs YUSUFBHAI NOORMOHAMAD
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1248
Tribunals and Commissions21 Jan 1993Appeal dismissed
KAILASHMAL MEHTA Vs STATE BANK OF BIKANER
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1743 : 1994 2 CPR 173
Tribunals and Commissions20 Jan 1993Preliminary objections dismissed
SUSHMA JAIN Vs Central Bank of India
National Consumer Disputes Redressal Commission · 1993 1 CPJ 349 : 1993 2 CLT 350
Tribunals and Commissions18 Jan 1993Complaint returned
HARJINDER KAUR Vs HARYANA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1993 1 CPJ 506
Tribunals and Commissions12 Jan 1993Complaint allowed with costs
R.ANTHONY DOSS Vs BRANCH MANAGER, THE NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1993 1 CPJ 557